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Rajasthan High Court judgments

44,813 judgments · page 296 of 2,241

High Courts25 Feb 2020Allowed

Sadul Singh Vs State of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0551

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts25 Feb 2020Allowed

Ashok Vs State of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0550

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 341, 395, 397, 398, 427Arms Act, 1959 — Section 3, 25
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High Courts25 Feb 2020Allowed

Raju Vs State of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0549

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
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High Courts25 Feb 2020Allowed

Paras Vs State of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0548

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 364
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High Courts25 Feb 2020Allowed

Baburam Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0547

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 21
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High Courts25 Feb 2020Allowed

Madan Lal Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0546

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts25 Feb 2020Allowed

Ashok Kumar Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0543

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
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High Courts25 Feb 2020Allowed

Nand Lal Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0541

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379Forest Act, 1927 — Section 41, 42
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High Courts25 Feb 2020Allowed

Dilip Singh Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0539

Code Of Criminal Procedure, 1973 — Section 439, 446Indian Penal Code, 1860 — Section 363, 366A, 376(2)(N)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W), 3(2)(V), 5(L), 6
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High Courts25 Feb 2020Allowed

Ashok Kumar Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0537

Indian Penal Code, 1860 — Section 120B, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438
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High Courts25 Feb 2020Dismissed

Bhaguram Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0535

Code Of Criminal Procedure, 1973 — Section 438
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High Courts25 Feb 2020Allowed

Narayan Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0534

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 439
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High Courts25 Feb 2020Allowed

Asif Ali Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0532

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366
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