High Courts26 Feb 2020Dismissed
Dharnendra Dhaniya Vs Reena Middal And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0598
Code Of Criminal Procedure, 1973 — Section 125
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 294 of 2,241
High Courts26 Feb 2020Allowed
Nena Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0597
High Courts26 Feb 2020Dismissed
Lt. Col. Eklavya Tak Vs Union Of India And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0596
High Courts26 Feb 2020Disposed Of
ATC Telecom Infrastructure Private Limited Vs Government Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0594
High Courts26 Feb 2020Dismissed
Virender Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0593
Rajasthan Panchayati Raj Act, 1994 — Section 16, 101Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 4, 5, 6, 7, 23, 29, 29(2), 48, 56
High Courts26 Feb 2020Disposed Of
Gopal Soni And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0592
High Courts26 Feb 2020Allowed
Bagh Singh And Ors Vs Rajasthan State Road Transport Corporation And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0591
High Courts26 Feb 2020Dismissed
Sunil Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0590
Rajasthan Land Revenue (Land Records, Settlement and Colonization) Subordinate Service Rules, 2019 — Rule 30, 30(4)
High Courts26 Feb 2020Dismissed
Jagdish And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0587
High Courts26 Feb 2020Disposed Of
Sukhpal Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0586
High Courts26 Feb 2020Disposed Of
Mangi Lal Parmar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0585
High Courts26 Feb 2020Disposed Of
Manju Verma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0584
High Courts26 Feb 2020Disposed Of
Manmohan Meghwal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0583
High Courts26 Feb 2020
Lokendra Singh Chouhan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0582
High Courts26 Feb 2020Allowed
Sudesh Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0581
High Courts26 Feb 2020Disposed Of
Rajni Bala Jain And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0580
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts26 Feb 2020Disposed Of
Praveen Kaswan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0579
High Courts26 Feb 2020Disposed Of
Haru Ram Barupal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0578
High Courts26 Feb 2020Disposed Of
Reena Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0577
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts26 Feb 2020Disposed Of
Manoj Kumar And Ors Vs Union Of India And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0576