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Rajasthan High Court judgments

44,813 judgments · page 292 of 2,241

High Courts26 Feb 2020Allowed

Babudi Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0637

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 353, 382, 427
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High Courts26 Feb 2020Allowed

Zulfkar Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0634

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
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High Courts26 Feb 2020Allowed

Chand Mohamad And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0631

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 473
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High Courts26 Feb 2020Allowed

Ravi Singh Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0629

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
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High Courts26 Feb 2020Allowed

Manak Ram Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0628

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
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High Courts26 Feb 2020Allowed

Partap Singh Bhukar Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0627

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts26 Feb 2020Allowed

Shivram @ Shiv Lal Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0626

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 342, 365, 395
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High Courts26 Feb 2020Allowed

Shyam Lal Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0625

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts26 Feb 2020Allowed

Ravi Kumar Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0624

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)
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High Courts26 Feb 2020Allowed

Dinesh Kumar And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0623

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 14, 19, 54, 57
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High Courts26 Feb 2020Allowed

Som Raj Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0622

Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438
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