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Rajasthan High Court judgments

44,813 judgments · page 291 of 2,241

High Courts27 Feb 2020Dismissed

Ishaq Mohd And Ors Vs Mohd. Imran And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0152

Guardians and Wards Act, 1890 — Section 19, 25, 47Family Courts Act, 1984 — Section 19Indian Penal Code, 1860 — Section 34, 302, 304B, 498A
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High Courts27 Feb 2020Disposed Of

Rekha Meena Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0151

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(t)Rights of Persons with Disabilities Act, 2016 — Section 2(r), 3(3), 4Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2011 — Rule 35, 36, 56
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High Courts26 Feb 2020Allowed

Ganesha Ram Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0648

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 376, 384, 506Code Of Criminal Procedure, 1973 — Section 439
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High Courts26 Feb 2020Allowed

Ganeshram Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0647

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439
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High Courts26 Feb 2020Dismissed

Ankur Mangla Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0643

Indian Penal Code, 1860 — Section 120B, 406, 420, 463, 464, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
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High Courts26 Feb 2020Allowed

Rajesh @ Babu Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0642

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29
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