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Rajasthan High Court judgments

44,813 judgments · page 289 of 2,241

High Courts02 Mar 2020Allowed

Praveen Kumar Vs State, Through Pp

Rajasthan High Court · (2020) 03 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 332, 336, 342, 353, 427, 452, 456Prevention Of Damage to Public Property Act, 1984 — Section 3
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High Courts02 Mar 2020Allowed

Rakesh Vs State, Through P.p.

Rajasthan High Court · (2020) 03 RAJ CK 0022

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 11, 342, 354A, 376
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High Courts02 Mar 2020Allowed

Saviya Vs State, Through Pp

Rajasthan High Court · (2020) 03 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341Arms Act, 1959 — Section 4, 25
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High Courts02 Mar 2020Allowed

Subhash Vs State, Through P.p.

Rajasthan High Court · (2020) 03 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 353, 392, 436Prevention Of Damage to Public Property Act, 1984 — Section 3, 4
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High Courts02 Mar 2020Allowed

Kachru And Ors Vs State, Through P.p.

Rajasthan High Court · (2020) 03 RAJ CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 332, 333, 336, 353, 436, 460Prevention Of Damage to Public Property Act, 1984 — Section 4
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High Courts02 Mar 2020Allowed

Pappu Ram Vs State, Through Pp

Rajasthan High Court · (2020) 03 RAJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
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