High Courts05 Mar 2020Dismissed
Kuldeep Kaur and Others Vs Uda Ram, through legal representatives and Others
Rajasthan High Court · (2020) 03 RAJ CK 0056
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 287 of 2,241
High Courts05 Mar 2020Allowed
Khemraj Vs State, Through Secretary, Home Department and Others
Rajasthan High Court · (2020) 03 RAJ CK 0055
High Courts05 Mar 2020
Jhelam Joshi Vs State of Rajasthan, Through The Principal Secretary, Finance Department And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0054
High Courts05 Mar 2020Disposed Of
Jagdish Lal Ahir Vs State of Rajasthan, Through The Principal Secretary, Department of Rural Development and Panchayati Raj and Others
Rajasthan High Court · (2020) 03 RAJ CK 0053
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Mar 2020Allowed
Durbesh Vs State of Rajasthan, Through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0052
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Mar 2020Allowed
Baljindra Singh And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 03 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22
High Courts04 Mar 2020Allowed
Yashveer Singh Shekhawat Vs State, Through The Secretary, Department of Home, Government of Rajasthan and Others
Rajasthan High Court · (2020) 03 RAJ CK 0050
High Courts04 Mar 2020Allowed
Ramgopal Vs State of Rajasthan
Rajasthan High Court · (2020) 03 RAJ CK 0049
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Mar 2020Dismissed
Rajnish Kumar Regar Vs State of Rajasthan, Through Secretary, Medical and Health Department, Government of Rajasthan and Others
Rajasthan High Court · (2020) 03 RAJ CK 0048
High Courts04 Mar 2020Allowed
Jeevan Singh Vs State, Through PP
Rajasthan High Court · (2020) 03 RAJ CK 0047
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Mar 2020
Gaurav Vs State, Through Secretary and Others
Rajasthan High Court · (2020) 03 RAJ CK 0046
High Courts04 Mar 2020Disposed Of
Chanderkala Vs State of Rajasthan, Through The Secretary, Department of Education, Government of Rajasthan and Others
Rajasthan High Court · (2020) 03 RAJ CK 0045
High Courts04 Mar 2020Allowed
Abdul Salim Vs State Of Rajasthan
Rajasthan High Court · (2020) 03 RAJ CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2020Dismissed
Sukhveer Kaur And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0116
High Courts03 Mar 2020Allowed
Shikha Makkar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0115
High Courts03 Mar 2020Dismissed
Sumitra Rani Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0114
High Courts03 Mar 2020
Bhagwan Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0113
Rajasthan Colonization (Allotment and Sales of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A
High Courts03 Mar 2020Disposed of
Sant Ram Chaliya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0112
Constitution of India, 1950 — Article 226
High Courts03 Mar 2020Disposed of
Mahiram Bishnoi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0111