High Courts18 Mar 2020Dismissed
United India Insurance Company Limited Vs Mora Devi
Rajasthan High Court · (2020) 03 RAJ CK 0122
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 286 of 2,241
High Courts18 Mar 2020Allowed
Rohit Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0121
Code Of Criminal Procedure, 1973 — Section 161
High Courts18 Mar 2020Allowed
Rajni And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0120
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts18 Mar 2020Dismissed
Shree Motors And Ors Vs Union of India and Others
Rajasthan High Court · (2020) 03 RAJ CK 0077
Central Goods and Service Tax Act, 2017 — Section 140, 140(1)Central Goods and Service Tax Rules, 2017 — Rule 117, 117(1A)Central Excise Rules, 1944 — Rule 57G
High Courts17 Mar 2020
Chote Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0143
Constitution Of India, 1950 — Article 226
High Courts07 Mar 2020Allowed
Nirmala Devi @ Foyili Vs State
Rajasthan High Court · (2020) 03 RAJ CK 0118
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 323, 498A
High Courts06 Mar 2020Allowed
Sher Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2020) 03 RAJ CK 0076
Indian Penal Code, 1860 — Section 143, 323, 341, 342, 355Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(D)(E)(R)(S), 14ACode Of Criminal Procedure, 1973 — Section 439
High Courts06 Mar 2020Dismissed
Satya Narayan Vs Union of India, through the Secretary and Others
Rajasthan High Court · (2020) 03 RAJ CK 0075
High Courts06 Mar 2020Disposed Of
Rampal Sharma and Others Vs State of Rajasthan, through the Principal Secretary to the State Government for the Department of the UDH & Local Bodies Government of Rajasthan and Others
Rajasthan High Court · (2020) 03 RAJ CK 0074
High Courts06 Mar 2020Disposed Of
Raghav Productivity Enhancers Ltd., Through Factory Manager and Authorised Signatory Vs State of Rajasthan, Through The Principal Secretary and Another
Rajasthan High Court · (2020) 03 RAJ CK 0073
High Courts06 Mar 2020Dismissed
Prem Prakash Subodh and Others Vs State of Rajasthan, Through Its Principal Secretary Medical And Health Department and Others
Rajasthan High Court · (2020) 03 RAJ CK 0072
High Courts06 Mar 2020Allowed
Kalulal Khatik Vs State of Rajasthan, Through Secretary, Mines Department and Others
Rajasthan High Court · (2020) 03 RAJ CK 0071
Rajasthan Minor Mineral Concession Rules, 2017 — Rule 63
High Courts06 Mar 2020Allowed
Dharampal Vs State, Through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0069
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Mar 2020Allowed
Deepak Mali Vs State, Through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0068
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 493
High Courts06 Mar 2020Disposed Of
Dalraj Doi and Another Vs State of Rajasthan, through the Principal Secretary, Revenue Department and Others
Rajasthan High Court · (2020) 03 RAJ CK 0067
High Courts06 Mar 2020Allowed
Chutraram Vs State, Through Secretary and Others
Rajasthan High Court · (2020) 03 RAJ CK 0066
High Courts05 Mar 2020
Surendra Vs State, Through P.P.
Rajasthan High Court · (2020) 03 RAJ CK 0065
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Mar 2020Disposed Of
Shankar Lal Damor Vs State of Rajasthan, Through Secondary Education Department Govt. Secretariat and Others
Rajasthan High Court · (2020) 03 RAJ CK 0064
High Courts05 Mar 2020
Mayur College of Veterinary Science, Through President of Mayur Education Institute Vs State of Rajasthan, Through The Principal Secretary Department of Animal Husbandry and Others
Rajasthan High Court · (2020) 03 RAJ CK 0058
High Courts05 Mar 2020Dismissed
Lrs of Ratan Singh Gehlot Vs Union of India, Through Engineer-In-Chief
Rajasthan High Court · (2020) 03 RAJ CK 0057
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8, Order 22 Rule 9, Order 22 Rule 12