COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 284 of 2,241

High Courts07 Apr 2020Allowed

Kailash Chandra Agarwal And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 04 RAJ CK 0059

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 17ACode Of Criminal Procedure, 1973 — Section 156(3)

Read judgment

High Courts07 Apr 2020Allowed

Bansi Lal Vs State of Rajasthan

Rajasthan High Court · (2020) 04 RAJ CK 0058

Indian Penal Code, 1860 — Section 354Protection of Children from Sexual Offences Act, 2012 — Section 16, 17Code Of Criminal Procedure, 1973 — Section 439

Read judgment

High Courts07 Apr 2020Allowed

Salim And Ors Vs State of Rajasthan

Rajasthan High Court · (2020) 04 RAJ CK 0057

Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439

Read judgment

High Courts07 Apr 2020Allowed

Uras Khan Vs State of Rajasthan through Public Prosecutor

Rajasthan High Court · (2020) 04 RAJ CK 0056

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439

Read judgment

High Courts07 Apr 2020Allowed

Chiranji Lal @ Charan And Ors Vs State of Rajasthan

Rajasthan High Court · (2020) 04 RAJ CK 0055

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(5), 14A(2)Indian Penal Code, 1860 — Section 354, 376, 450, 511

Read judgment

High Courts20 Mar 2020Disposed Of

Veena Kanwar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 03 RAJ CK 0136

Read judgment

High Courts20 Mar 2020Disposed Of

Rekha Kanwar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 03 RAJ CK 0135

Read judgment

High Courts20 Mar 2020Disposed Of

M/s. Kratika Salt Industries Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 03 RAJ CK 0134

Read judgment

High Courts19 Mar 2020Allowed

Sharad Negi And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 03 RAJ CK 0142

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 406, 420

Read judgment

High Courts19 Mar 2020Allowed

Karam Pal And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 03 RAJ CK 0141

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 14, 19, 54

Read judgment

High Courts19 Mar 2020Allowed

Samsu@johari Vs State Of Rajasthan

Rajasthan High Court · (2020) 03 RAJ CK 0140

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120-B, 201, 302, 304B, 498A, 506

Read judgment

High Courts19 Mar 2020Allowed

Mukesh Suman Vs State Of Rajasthan

Rajasthan High Court · (2020) 03 RAJ CK 0139

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 363, 366, 376, 376(2)(d)

Read judgment

High Courts19 Mar 2020Allowed

Kalyan And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 03 RAJ CK 0138

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 504Arms Act, 1959 — Section 3, 25, 27

Read judgment

High Courts19 Mar 2020Disposed Of

Jagdish Kumar Choudhary And Ors Vs Rajasthan Public Service Commission, Ajmer And Ors

Rajasthan High Court · (2020) 03 RAJ CK 0117

Right to Education Act, 2009 — Section 4Consumer Protection Act, 1986 — Section 1(2)

Read judgment

High Courts19 Mar 2020Disposed Of

Marvel Tour Services, Through Its Proprietor Shri Mukesh Rajpurohit Vs Regional Transport Officer, Jodhpur and Others

Rajasthan High Court · (2020) 03 RAJ CK 0097

Motor Vehicles Act, 1988 — Section 90Rajasthan Motor Vehicles Taxation Act, 1951 — Section 14

Read judgment

High Courts19 Mar 2020

Kusum and Another Vs State, Through Chief Secretary, Ministry of Home Affairs, Jaipur (Rajasthan) and Others

Rajasthan High Court · (2020) 03 RAJ CK 0096

Read judgment

High Courts19 Mar 2020

Krishanlal and Others Vs State, Through PP

Rajasthan High Court · (2020) 03 RAJ CK 0094

Code Of Criminal Procedure, 1973 — Section 397, 401

Read judgment

High Courts19 Mar 2020

Krishan Lal Vs State, Through PP

Rajasthan High Court · (2020) 03 RAJ CK 0093

Code Of Criminal Procedure, 1973 — Section 397(2)

Read judgment

High Courts19 Mar 2020Allowed

Karam Pal and Another Vs State of Rajasthan, Through Pp

Rajasthan High Court · (2020) 03 RAJ CK 0092

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 14, 19, 54

Read judgment

High Courts19 Mar 2020Allowed

Kan Singh Vs State, through Pp

Rajasthan High Court · (2020) 03 RAJ CK 0091

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 397, 401

Read judgment