High Courts17 Apr 2020Allowed
Raymal Ram Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0032
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 18, 18c, 37Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 283 of 2,241
High Courts17 Apr 2020Allowed
Naveen Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section120B, 406, 420
High Courts17 Apr 2020Allowed
Kuldeep Vs State, Through Pp
Rajasthan High Court · (2020) 04 RAJ CK 0030
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Apr 2020Dismissed
Bhanwari Devi And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 04 RAJ CK 0029
Indian Penal Code, 1860 — Section 143, 323, 324, 354, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts17 Apr 2020Allowed
Kana Ram Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0028
Indian Penal Code, 1860 — Section 269, 270, 336, 420Indian Medical Council Act, 1956 — Section 15(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Apr 2020
Premchand Prajapat Vs State of Rajasthan
Rajasthan High Court · (2020) 04 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 4, 25
High Courts17 Apr 2020
Manna Lal Joshi Vs State, Through Pp
Rajasthan High Court · (2020) 04 RAJ CK 0026
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Apr 2020Allowed
Manna Lal Joshi Vs State of Rajasthan
Rajasthan High Court · (2020) 04 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts17 Apr 2020Allowed
Priyanka Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420
High Courts17 Apr 2020Allowed
Vikram Singh And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0023
Indian Penal Code, 1860 — Section 34, 342, 382Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Apr 2020Allowed
Mukesh Vs State, Through Pp
Rajasthan High Court · (2020) 04 RAJ CK 0022
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Apr 2020
Ram Swaroop And Ors Vs State of Rajasthan through the Public Prosecutor
Rajasthan High Court · (2020) 04 RAJ CK 0021
Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Apr 2020Allowed
Gurdeep Singh Vs State, Through Pp
Rajasthan High Court · (2020) 04 RAJ CK 0020
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(S), 14, 14AIndian Penal Code, 1860 — Section 323, 326, 341, 447Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Apr 2020Allowed
M/s Surana Minerals Pvt Ltd And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0065
Mines and Minerals (Development and Regulation) Act, 1957 — Section 2, 4(1A), 5, 6, 7, 8, 9, 10, 11, 12, 13, 15,15(1A)(o), 23C, 30Rajasthan Minor Mineral Concession Rules, 2017 — Rule 82Rajasthan High Court Rules, 1952 — Rule 54
High Courts09 Apr 2020Allowed
Muskan Vs State Of Rajasthan
Rajasthan High Court · (2020) 04 RAJ CK 0001
Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2)
High Courts08 Apr 2020Allowed
Arsad Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0064
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts07 Apr 2020Dismissed
Umaid Inda Vs Union of India And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0063
Code of Civil Procedure, 1908 — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts07 Apr 2020Allowed
Ultra Tech Nathdwara Cement Ltd., Vs Union of India And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0062
Insolvency Bankruptcy Code, 2016 — Section 3(30), 3(31), 5(7), 5(8), 7, 15(1)(c), 15(1)(d), 15(1)(f), 17, 18, 18(1)(b), 18(1)(c), 20, 22(1), 22(2), 25(1), 25(2)(e), 25(2)(f), 25(2)(g), 25(2)(h), 25(2)(i), 29, 29(1), 30, 30(2), 30(3), 30(4), 30(6), 31, 31(1), 39(3), 13(1)(b), 13(1)(c), 51, 53, 60(6)Companies Act, 1956 — Section 391, 392Constitution of India, 1950 — Section 226
High Courts07 Apr 2020
Nathu Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0061
Rajasthan Land Revenue Act, 1956 — Section 91(6)Copyright Act, 1957 — Section 53A, 63, 68ALand Revenue Act, 1956 — Section 91, 91(6), 91(6)(b) 91(6)(2)(a)
High Courts07 Apr 2020Allowed
Anna M.M. Vetticad And Ors Vs State, Through Pp And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0060
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 295A, 500, 501, 504, 505