High Courts19 Mar 2020Allowed
Kamal Kumar Vs State, through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0090
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 285 of 2,241
High Courts19 Mar 2020Allowed
Kalyan and Another Vs State of Rajasthan, Through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0089
Indian Penal Code, 1860 — Section 34, 307, 504Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts19 Mar 2020Disposed Of
Jain Medical Store, Through Its Proprietor Manoj Kumar Mehta Vs Union of India, Through The Commissioner (GST), Ministry Of Finance, Department Of Revenue, Central Board of Excise and Customs, New Delhi and Other
Rajasthan High Court · (2020) 03 RAJ CK 0087
High Courts19 Mar 2020
Jagdish Vs State, Through P.P.
Rajasthan High Court · (2020) 03 RAJ CK 0086
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts19 Mar 2020Dismissed
Hema Ram and Another Vs Guman Singh and Other
Rajasthan High Court · (2020) 03 RAJ CK 0085
Constitution of India, 1950 — Article 226, 227Indian Stamp Act, 1998 — Section 33, 35, 36, 39, 40, 49, 61, 71Code Of Civil Procedure, 1908 — Section 151, Order 13 Rule 4, Order 18 Rule 4
High Courts19 Mar 2020
Hansha Ram Vs Basanti Devi
Rajasthan High Court · (2020) 03 RAJ CK 0084
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts19 Mar 2020
Gayatri Devi Vs State of Rajasthan, through the Secretary, Department Of Medical And Health and Others
Rajasthan High Court · (2020) 03 RAJ CK 0083
High Courts19 Mar 2020Allowed
Dalip Kumar Vs State, through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0082
Indian Penal Code, 1860 — Section 34, 120B, 392Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 27
High Courts19 Mar 2020
Bhoop Singh and Others Vs State, Through PP
Rajasthan High Court · (2020) 03 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts19 Mar 2020Allowed
Bhawani Shankar Vs State, through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0079
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Mar 2020Allowed
Ashok Kumar Pareek And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0137
Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 173
High Courts18 Mar 2020Disposed Of
Prem Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0133
High Courts18 Mar 2020Dismissed
Pandit Ashok And Ors Vs Commissioner, Devasthan Dept., Government Of Rajasthan, Udaipur
Rajasthan High Court · (2020) 03 RAJ CK 0130
High Courts18 Mar 2020Allowed
Shanti Lal Chhajerh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0129
Rajasthan Civil Services (Medical Attendance) Rules, 2008 — Rule 2(13), 2(13)(i) , 3(i), 4, 5, 5(iii), 5(iv)
High Courts18 Mar 2020Disposed Of
Rajendra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0128
High Courts18 Mar 2020Disposed Of
Veerma Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0127
High Courts18 Mar 2020Disposed Of
Banshi Nath Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0126
High Courts18 Mar 2020Disposed Of
Om Prakash Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0125
High Courts18 Mar 2020
Ram Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0124
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5), 22
High Courts18 Mar 2020Dismissed
Surendra Kumar And Ors Vs Phulwanti Devi And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0123
Code Of Civil Procedure, 1908 — Section 151, Order I Rule 10, Order I Rule 10(2), Order 6 Rule 17, Order 22 Rule 10