High Courts22 Apr 2020Allowed
Anil Natani Vs State Of Rajasthan, Through Pp
Rajasthan High Court · (2020) 04 RAJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 282 of 2,241
High Courts22 Apr 2020Allowed
Nahari B Vs State Of Rajasthan, Through Pp
Rajasthan High Court · (2020) 04 RAJ CK 0044
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Apr 2020Allowed
Akbar Vs State Of Rajasthan, Through Pp
Rajasthan High Court · (2020) 04 RAJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Apr 2020Allowed
Ravi Kumar Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0042
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(va), 14(A)(2)Indian Penal Code, 1860 — Section 342, 376
High Courts22 Apr 2020
Shahrukh @ Modi Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 389
High Courts22 Apr 2020Allowed
Lalit @ Lalchand @ Lala Vs State, Through Secretary Of Home Department Jaipur (Raj.). And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0018
High Courts22 Apr 2020Allowed
Rakesh Siyag Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0017
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts22 Apr 2020Allowed
X (Aman Sansi) Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0016
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts22 Apr 2020Allowed
Vivek Kumar Vs State of Rajasthan through P.P. And Ors
Rajasthan High Court · (2020) 04 RAJ CK 0015
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts22 Apr 2020Allowed
Vishnu Natt Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Protection of Children from Sexual Offences Act, 2012 — Section 16, 17, 18
High Courts22 Apr 2020Allowed
Akram And Ors Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts22 Apr 2020Allowed
Nilabh Saxena Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts22 Apr 2020Allowed
Ganpat Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 04 RAJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
High Courts22 Apr 2020
Ramesh Vs State, Through Pp
Rajasthan High Court · (2020) 04 RAJ CK 0010
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Apr 2020Allowed
Mahipal And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 04 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392
High Courts20 Apr 2020Allowed
Chain Singh Vs State of Rajasthan
Rajasthan High Court · (2020) 04 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts20 Apr 2020Allowed
Jaiprakash Vs State of Rajasthan
Rajasthan High Court · (2020) 04 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(D), 442, 450, 506
High Courts17 Apr 2020Allowed
Mamraj Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0035
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Apr 2020Allowed
Sundar Lal Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts17 Apr 2020Allowed
Nemichand Vs State, Through P.p.
Rajasthan High Court · (2020) 04 RAJ CK 0033
Rajasthan Excise Act, 1950 — Section 16, 54Code Of Criminal Procedure, 1973 — Section 439