High Courts03 Mar 2020Dismissed
Lrs Of Kishan Kaur And Ors Vs Mahaveer Singh And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0110
Code of Civil Procedure, 1908 — Order 6 Rule 17
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 288 of 2,241
High Courts03 Mar 2020Dismissed
Mamta Kanwar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0109
High Courts03 Mar 2020Disposed of
Ranveer Singh Vs State Of Rajasthan, Through- The District Collector, Nagaur And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0108
High Courts03 Mar 2020Disposed of
Nayantara Joshi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0107
High Courts03 Mar 2020Dismissed
Satyanarayan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0106
Constitution of India, 1950 — Article 226
High Courts03 Mar 2020Dismissed
Jai Narain Vyas University, Jodhpur Through Its Registrar. Vs Dr. Amee Agarwal And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0105
Limitation Act, 1963 — Section 5
High Courts03 Mar 2020
Surendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 03 RAJ CK 0104
Indian Penal Code, 1860 — Section 225, 307, 332, 353, 395
High Courts03 Mar 2020Allowed
Shiv Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 03 RAJ CK 0042
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2020Allowed
Mohammed Jameel And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 03 RAJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts03 Mar 2020Allowed
Manoj Rawat And Ors Vs State, Through P.p
Rajasthan High Court · (2020) 03 RAJ CK 0040
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2020
Jasmel Singh Vs State Of Rajasthan and Another
Rajasthan High Court · (2020) 03 RAJ CK 0039
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts03 Mar 2020Allowed
Chandrabhan Vs State, Through P.P.
Rajasthan High Court · (2020) 03 RAJ CK 0037
High Courts03 Mar 2020Allowed
Subhash Vs State, Through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29
High Courts02 Mar 2020Allowed
Khursheed Vs State of Rajasthan, through PP
Rajasthan High Court · (2020) 03 RAJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 34, 143, 323, 326, 341, 354
High Courts02 Mar 2020Dismissed
Rajendra Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0101
High Courts02 Mar 2020Dismissed
Anant Vyas And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0100
Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005 — Section 16, 21, 23
High Courts02 Mar 2020Dismissed
M/s Hardware Tools and Machinery Project Pvt. Ltd. Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 03 RAJ CK 0099
High Courts02 Mar 2020Allowed
Bhagwati Devi And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 03 RAJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts02 Mar 2020Allowed
Sajid Khan Vs State, Through P.p.
Rajasthan High Court · (2020) 03 RAJ CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 471
High Courts02 Mar 2020Allowed
Om Prakash Vs State, Through Pp
Rajasthan High Court · (2020) 03 RAJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 201, 302, 147, 148, 149