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Rajasthan High Court judgments

44,813 judgments · page 290 of 2,241

High Courts02 Mar 2020Allowed

Gurtej Singh Vs State, Through P.p

Rajasthan High Court · (2020) 03 RAJ CK 0012

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 25Arms Act, 1959 — Section 4, 25
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High Courts02 Mar 2020Allowed

Lalchand Vs State Of Rajasthan

Rajasthan High Court · (2020) 03 RAJ CK 0008

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 29
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High Courts02 Mar 2020Allowed

Sanjay Jayaswal Vs State, Through Pp

Rajasthan High Court · (2020) 03 RAJ CK 0005

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 306, 323Code Of Criminal Procedure, 1973 — Section 439
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High Courts02 Mar 2020Allowed

Bhagwat Singh Vs State, Through Pp

Rajasthan High Court · (2020) 03 RAJ CK 0004

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 427, 452Code Of Criminal Procedure, 1973 — Section 439
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High Courts02 Mar 2020Allowed

Sandeep Kumar Vs State, Through P.p.

Rajasthan High Court · (2020) 03 RAJ CK 0002

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S), 3(1)(W), 14A(2)Indian Penal Code, 1860 — Section 376D(2)(N)Code Of Criminal Procedure, 1973 — Section 439
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High Courts02 Mar 2020Allowed

Ratan Singh Vs State, Through Pp

Rajasthan High Court · (2020) 03 RAJ CK 0001

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(12), 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 120B, 344, 370, 420Code Of Criminal Procedure, 1973 — Section 439
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High Courts27 Feb 2020Allowed

Sajidkhan Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0672

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 332, 353, 354, 365, 394
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High Courts27 Feb 2020Allowed

Vikram Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0671

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 354, 452Protection Of Children from Sexual Offences Act, 2012 — Section 439
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High Courts27 Feb 2020Allowed

Sonu Sansi Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0670

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 29
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