High Courts26 Feb 2020Allowed
Shaitanaram Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0620
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 293 of 2,241
High Courts26 Feb 2020Allowed
Mahaveer Prasad Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0619
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22
High Courts26 Feb 2020Allowed
Akram Pathan Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0618
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 342, 376(D), 447Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts26 Feb 2020Dismissed
Vishan Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0617
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts26 Feb 2020Allowed
Thanwar Chand @ Sawariya And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0616
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 454
High Courts26 Feb 2020Allowed
Mahiram Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0615
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Indian Penal Code, 1860 — Section 307, 323, 353, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Feb 2020Allowed
Mangi Lal Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0614
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 283, 332, 336, 353Prevention Of Damage to Public Property Act, 1984 — Section 3
High Courts26 Feb 2020Allowed
Vinod Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0613
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts26 Feb 2020Allowed
Narayan Das Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0612
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341
High Courts26 Feb 2020Allowed
Lal Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0611
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 353, 392, 436Prevention Of Damage to Public Property Act, 1984 — Section 3, 4
High Courts26 Feb 2020Allowed
Tararam Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0610
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18
High Courts26 Feb 2020Allowed
Sukhvindra Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0609
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 16, 54
High Courts26 Feb 2020Allowed
Bhagwan Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0608
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 16, 19, 54, 58C, 68
High Courts26 Feb 2020Allowed
Jaiprakash Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0607
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 16, 19, 54
High Courts26 Feb 2020Allowed
Sunil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0606
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 323, 427
High Courts26 Feb 2020Allowed
Ramniwash And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0605
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 411, 413
High Courts26 Feb 2020Dismissed
Amjad Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0604
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 376
High Courts26 Feb 2020Dismissed
Renuka Puri And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0602
Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Feb 2020Disposed Of
Naresh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0600
Indian Penal Code, 1860 — Section 395, 397
High Courts26 Feb 2020Allowed
Om Prakash Aggarwal Vs State And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0599
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 143A