High Courts25 Feb 2020Allowed
Jagdish And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0530
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 332, 342, 353, 504
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 297 of 2,241
High Courts25 Feb 2020Allowed
Shravan Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0529
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts25 Feb 2020Allowed
Vinod @ Lala Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0528
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 395Arms Act, 1959 — Section 4
High Courts25 Feb 2020Allowed
Kakoo Khan And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0527
Code Of Criminal Procedure, 1973 — Section 439Wild Life (Protection) Act, 1972 — Section 9, 51
High Courts25 Feb 2020Allowed
Madhu Singh Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0526
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts25 Feb 2020Allowed
Nazam Ali Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0525
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 323, 341
High Courts25 Feb 2020Allowed
Fateh Singh Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0524
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts25 Feb 2020Allowed
Farsaram And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0523
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 323, 427
High Courts25 Feb 2020Allowed
Shikesh Kankariya Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0522
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 436, 457Prevention Of Damage to Public Property Act, 1984 — Section 4
High Courts25 Feb 2020Allowed
Hanuman Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0521
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts25 Feb 2020Allowed
Bhura Ram Khileri And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0518
Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 166, 167, 219
High Courts25 Feb 2020Disposed Of
Nakul Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0517
High Courts25 Feb 2020Allowed
Kailash Kumar Vs State And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0515
High Courts25 Feb 2020Allowed
Rohitash @ Rohit Vs State And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0514
Indian Penal Code, 1860 — Section 366, 376
High Courts25 Feb 2020Dismissed
Ramesh Kumar Rawal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0513
Constitution of India, 1950 — Article 226
High Courts25 Feb 2020Dismissed
Santosh Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0512
Rajasthan Medical & Health Subordinate Services Rules, 1965 — Rule 19
High Courts25 Feb 2020Dismissed
Rampal And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0511
High Courts25 Feb 2020Allowed
Ram Lal Prajapat Vs Rajasthan State Road Transport Corporation, Parivahan Marg, Jaipur And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0510
High Courts25 Feb 2020Dismissed
Bindu Ben Kharadi Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0509
High Courts25 Feb 2020Dismissed
Harish Chandra Joshi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0508