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Rajasthan High Court judgments

44,813 judgments · page 299 of 2,241

High Courts24 Feb 2020Allowed

Sunil Kumar Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0487

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29
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High Courts24 Feb 2020Allowed

Lekhraj Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0486

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 408
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High Courts24 Feb 2020Allowed

Kanhaiya Lal Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0485

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
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High Courts24 Feb 2020Allowed

Naresh Kumar And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0484

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 364A, 368
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High Courts24 Feb 2020Allowed

Sarjeet Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0481

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 323, 498A
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High Courts24 Feb 2020Allowed

Kapoora Ram Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0480

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 363, 376, 384
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High Courts24 Feb 2020Allowed

Manak Ram Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0479

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts24 Feb 2020Allowed

Kailash And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0478

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 447
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High Courts24 Feb 2020Allowed

Nema Ram And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0477

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 376(1), 376(2)(N)
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High Courts24 Feb 2020Allowed

Rama Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0476

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 323, 341
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High Courts24 Feb 2020Allowed

Chotha Ram Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0475

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 363, 366A, 376(D)Protection Children From Sexual Offence Act, 2012 — Section
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High Courts24 Feb 2020Allowed

Raju Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0472

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 414
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High Courts24 Feb 2020Dismissed

Madan Lal And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0470

Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 464, 467, 468, 471, 474Code Of Criminal Procedure, 1973 — Section 438
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High Courts24 Feb 2020Dismissed

Lumba Ram Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0468

Indian Penal Code, 1860 — Section 272, 273, 420, 486, 487Food Safety and Standard Act, 2006 — Section 3(1)(ZZ)(IV), 59(1)Code Of Criminal Procedure, 1973 — Section 438
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