COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 301 of 2,241

High Courts24 Feb 2020Dismissed

Santra Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0433

Indian Penal Code, 1860 — Section 292A, 363, 376, 384Protection Of the Children from Sexual Offence Act, 2012 — Section 5, 6, 11, 12Code Of Criminal Procedure, 1973 — Section 161, 164

High Courts24 Feb 2020Allowed

Maninder Singh @ Kalu And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0432

Indian Penal Code, 1860 — Section 323, 327, 341

High Courts24 Feb 2020Allowed

Devanand @ Bala Bhat Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0431

Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12, 12(1), 102

High Courts24 Feb 2020

Sunil Vs State And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0430

Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 374, 397, 397(2), 401Constitution Of India, 1950 — Article 21

High Courts24 Feb 2020Dismissed

Vijaypal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0429

Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12, 12(1), 102

High Courts24 Feb 2020Allowed

Joga Ram Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0428

Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12, 12(1), 102

High Courts24 Feb 2020Allowed

Deva Ram Vs State And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0427

High Courts24 Feb 2020Dismissed

Ganesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0426

High Courts24 Feb 2020Dismissed

Lichhami Devi And Ors Vs Tilak Raj And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0425

Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 65

High Courts24 Feb 2020Disposed Of

Dharm Raj Meena And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0424

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

High Courts24 Feb 2020Dismissed

Shyam Lal Gurjar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0423

High Courts24 Feb 2020Disposed Of

Dimple Sriwastwa Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0422

High Courts24 Feb 2020Disposed Of

Narayan Lal Gurjar And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0421

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

High Courts24 Feb 2020Disposed Of

Gurdeep Kaur Vs Rajasthan State Of Road Transport Corporation And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0420

High Courts24 Feb 2020Dismissed

Kanhaiyalal And Ors Vs Shiv Lal

Rajasthan High Court · (2020) 02 RAJ CK 0419

Code Of Civil Procedure, 1908 — Order 4 Rule 17

High Courts24 Feb 2020Disposed Of

Kusum Kanwar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0418

High Courts24 Feb 2020Disposed Of

Kartik Tak Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0417

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

High Courts24 Feb 2020Disposed Of

Gyan Chand And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0416

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

High Courts24 Feb 2020Disposed Of

Babu Lal Patel And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0415

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

High Courts24 Feb 2020Disposed Of

Sangeeta Rathore Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0414

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21