High Courts24 Feb 2020Disposed Of
Renu Meena And Ors Vs Director (Primary Education), Bikaner And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0413
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 302 of 2,241
High Courts24 Feb 2020Disposed Of
Ramesh Chandra Ganawa And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0412
High Courts24 Feb 2020
Phool Pati And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0411
Rajasthan Colonization (Allotment and Sales Of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A
High Courts24 Feb 2020Dismissed
Seema Rani Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0410
Rajasthan Compassionate Appointment Of Dependent Of Deceased Government Servants Rules, 1996 — Rule 2(c)Constitution Of India, 1950 — Article 14, 16
High Courts24 Feb 2020Dismissed
Sukha Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0409
High Courts24 Feb 2020Allowed
Anil Kumar Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0407
Code Of Criminal Procedure, 1973 — Section 389
High Courts20 Feb 2020Allowed
Gayatri Vs Tulcharam And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0405
Limitation Act, 1963 — Section 5
High Courts20 Feb 2020Dismissed
Rabia Vs Yunus And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0404
Indian Penal Code, 1860 — Section 148, 149, 302Limitation Act, 1963 — Section 5Evidnece Act, 1872 — Section 27
High Courts20 Feb 2020Allowed
Raees Ahmed Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0403
Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 354(A)(3), 376, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Feb 2020Allowed
Bhupendra Gehlot Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0402
Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 120B, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts20 Feb 2020Allowed
Fateh Singh Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0401
Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 509Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Feb 2020Dismissed
Tika Ram Gambhir Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0400
Indian Penal Code, 1860 — Section 447Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(v)Limitation Act, 1963 — Section 5
High Courts20 Feb 2020Allowed
Ubhed Ali Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0399
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 307, 323, 325, 341
High Courts20 Feb 2020Allowed
Prem Prakash Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0398
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts20 Feb 2020Allowed
Naresh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0397
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)(h)
High Courts20 Feb 2020Allowed
Binjaram Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0396
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 411, 413
High Courts20 Feb 2020Allowed
Hardeva Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0395
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts20 Feb 2020Allowed
Shiva And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0394
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 4, 25
High Courts20 Feb 2020Allowed
Bhanwar Lal @ Bhamariya And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0393
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 411
High Courts20 Feb 2020Allowed
Ramswroop And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0392
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457