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Rajasthan High Court judgments

44,813 judgments · page 303 of 2,241

High Courts20 Feb 2020Allowed

Jaymal Singh Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0391

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22, 29Rajasthan Excise Act, 1950 — Section 19, 54
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High Courts20 Feb 2020Allowed

Ramkishore Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0390

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54, 54A
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High Courts20 Feb 2020Allowed

Poonam Chand @ Puni Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0389

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 354Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8, 11, 12
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High Courts20 Feb 2020Allowed

Ajay Regar Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0388

Indian Penal Code, 1860 — Section 228A, 376(2)(g), 506, 509Information Technology Act, 2000 — Section 67Code Of Criminal Procedure, 1973 — Section 438
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High Courts20 Feb 2020Allowed

Asif Khan Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0387

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 25,29Indian Penal Code, 1860 — Section 332, 353Code Of Criminal Procedure, 1973 — Section 439
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