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Rajasthan High Court judgments

44,813 judgments · page 305 of 2,241

High Courts20 Feb 2020Allowed

Mahendra Kumar Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0347

Indian Penal Code, 1860 — Section 363, 366Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 389
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High Courts19 Feb 2020Dismissed

Shantilal Vs Vinod Kumar

Rajasthan High Court · (2020) 02 RAJ CK 0464

Registration Act, 1908 — Section 17(1)(b), 17(1)(g)Code Of Civil Procedure, 1908 — Order 1 Rule 10
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High Courts19 Feb 2020Allowed

Jetha Ram Vs State And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0463

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102Code Of Criminal Procedure, 1973 — Section 161, 164
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High Courts19 Feb 2020Allowed

Phoolchand Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0462

Code Of Criminal Procedure, 1973 — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 52, 53
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High Courts19 Feb 2020Allowed

Dinesh Vs State And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0461

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
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High Courts19 Feb 2020Allowed

Leela And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0456

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 372, 365, 344, 346, 370, 370K, 373, 376A, 376D, 376 (3), 376BProtection of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 6, 16, 17
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High Courts19 Feb 2020Allowed

Narmada Ben @ Mamta Vs Praveen Kumar

Rajasthan High Court · (2020) 02 RAJ CK 0454

Family Courts Act, 1984 — Section 19Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 13Limitation Act, 1963 — Section 5
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