High Courts19 Feb 2020Allowed
Bhikharam And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0343
Indian Penal Code, 1860 — Section 148, 149, 302, 365, 447Code Of Criminal Procedure, 1973 — Section 389
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 306 of 2,241
High Courts19 Feb 2020Dismissed
Ramchandra Swami Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0342
High Courts19 Feb 2020Dismissed
Chhagan Lal Vs Bhanwar Lal And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0341
Evidence Act, 1872 — Section 45, 65, 73
High Courts19 Feb 2020Allowed
Santosh Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0340
High Courts19 Feb 2020Disposed Of
Lrs Of Samal Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0339
Rajasthan Colonization (Allotment and Sales Of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Section 12A
High Courts19 Feb 2020Allowed
Topa Ram Barecha And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0337
High Courts19 Feb 2020Disposed Of
Bhagwan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0336
High Courts19 Feb 2020Disposed Of
Chail Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0335
High Courts19 Feb 2020Disposed Of
Sadhna Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0334
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts19 Feb 2020Disposed Of
Bhanwar Lal Tanwar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0333
High Courts19 Feb 2020Disposed Of
Mangi Lal Vs Director, Directorate Of Treasuries And Accounts, Finance Bhawan, A Block Janpath, Jaipur, Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0332
High Courts19 Feb 2020Disposed Of
Brahma Bishnoi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0331
High Courts19 Feb 2020Disposed Of
Prabhu Lal Regar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0330
High Courts19 Feb 2020Disposed Of
Kamala Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0329
High Courts19 Feb 2020Disposed Of
Bhawana Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0328
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts19 Feb 2020Disposed Of
Kamal Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0327
High Courts19 Feb 2020
Kishanlal Patel Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0325
High Courts19 Feb 2020Disposed Of
Krishna Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0322
Constitution Of India, 1950 — Article 14, 16, 21, 23, 38
High Courts19 Feb 2020Disposed Of
Monika Giri Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0321
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts19 Feb 2020Dismissed
Muniraj Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0320