High Courts19 Feb 2020Disposed Of
Mamta Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0319
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 307 of 2,241
High Courts18 Feb 2020Allowed
Vadira Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0453
Indian Penal Code, 1860 — Section 376DProtection of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 389
High Courts18 Feb 2020Allowed
Jaikaran Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0318
Code Of Criminal Procedure, 1973 — Section 389
High Courts18 Feb 2020Allowed
Divyani Panchal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0317
High Courts18 Feb 2020Dismissed
Gayad Ram Vs Pratap Singh Bhati And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0316
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Rajasthan Panchayati Raj Act, 1994 — Section 19(l), 43Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80
High Courts18 Feb 2020Dismissed
Yogita Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0315
Rajasthan Education Subordinate Service Rules, 1971 — Rule 11
High Courts18 Feb 2020Dismissed
Raksha Ben Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0314
High Courts18 Feb 2020Allowed
Sunil Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0313
High Courts18 Feb 2020Disposed Of
Rajendra Kaur And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0312
High Courts18 Feb 2020Dismissed
Pratap Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0311
High Courts18 Feb 2020Dismissed
Aasin Mohammed Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0310
High Courts18 Feb 2020Disposed Of
Bhanwri Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0309
Indian Penal Code, 1860 — Section 376(2)(f)Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 3(d)
High Courts18 Feb 2020Allowed
Babu Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0308
High Courts18 Feb 2020Allowed
Nathusingh Vs State And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0307
High Courts18 Feb 2020Dismissed
Navin Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0306
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts18 Feb 2020Allowed
Swarn Singh @ Baba Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0305
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29
High Courts18 Feb 2020Allowed
Ramesh Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0304
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25Indian Penal Code, 1860 — Section 417, 482Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Feb 2020Allowed
Madan Lal Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0303
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25Indian Penal Code, 1860 — Section 34, 307, 332, 353Prevention Of Damage to Public Property Act, 1984 — Section 3
High Courts18 Feb 2020Allowed
Rajkumar @ Raju And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0302
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147,149, 302, 323, 341, 342, 364,396
High Courts18 Feb 2020Allowed
Manish Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0301
Indian Penal Code, 1860 — Section 307, 324, 326, 450Code Of Criminal Procedure, 1973 — Section 389