High Courts18 Feb 2020Allowed
Rambux Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0300
Code Of Criminal Procedure, 1973 — Section 164, 389
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 308 of 2,241
High Courts18 Feb 2020Allowed
Vikram Singh @ Upi Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0299
Indian Penal Code, 1860 — Section 354, 452Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Feb 2020Allowed
Shiv Lal Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0298
Indian Penal Code, 1860 — Section 323Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 11, 12Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Feb 2020Allowed
Bhanwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0297
Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Feb 2020Allowed
Mukesh Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0296
Code Of Criminal Procedure, 1973 — Section 161, 164, 319, 389
High Courts17 Feb 2020
Jitendra Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0295
Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Feb 2020Dismissed
Gram Panchayat Zinc Smelter, Panchayat Samiti Kurabad, District Udaipur Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0294
Rajasthan Panchayati Raj Act, 1994 — Section 9(3)
High Courts17 Feb 2020Allowed
Hansa Ram And Ors Vs Moda @ Mod Singh And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0293
Rajasthan Tenancy Act, 1955 — Section 251ACode Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts17 Feb 2020Disposed Of
Hari Mohan Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0292
High Courts17 Feb 2020Allowed
Rajendra Pal Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0291
High Courts17 Feb 2020Disposed Of
Suman Vs Director (Primary Education), Bikaner And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0290
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts17 Feb 2020Dismissed
Bindu Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0289
High Courts17 Feb 2020Allowed
Tarsem Pandit And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0287
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5) , 14A
High Courts14 Feb 2020Dismissed
Rajendra Kumar Arora Vs Amarjeet Singh Maherda And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0286
High Courts14 Feb 2020
State Of Rajasthan And Ors Vs Ram Gopal Jaga And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0285
Constitution Of Indian, 1950 — Article 32, 226
High Courts14 Feb 2020Dismissed
State Of Rajasthan Vs Jairam And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0284
High Courts14 Feb 2020Dismissed
Alok Phophaliya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0283
High Courts14 Feb 2020Dismissed
Geeta Faroda Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0281
Code Of Criminal Procedure, 1973 — Section 107, 116(3), 125, 406, 407
High Courts14 Feb 2020Allowed
Sunil And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0280
Indian Penal Code, 1860 — Section 143, 302, 460Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts14 Feb 2020Allowed
Ramgopal And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0279
Indian Penal Code, 1860 — Section 120B, 420, 467, 468,471Code Of Criminal Procedure, 1973 — Section 438