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Rajasthan High Court judgments

44,813 judgments · page 310 of 2,241

High Courts12 Feb 2020Partly Allowed

Lalchand Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0254

Indian Penal Code, 1860 — Section 34, 302, 304I, 323, 324Code Of Criminal Procedure, 1973 — Section 313
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High Courts12 Feb 2020Allowed

Gopal Singh And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0252

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 363, 366, 366A, 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 16, 17
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High Courts12 Feb 2020Dismissed

Dinesh Arya Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0251

Prevention of Food Adulteration Act, 1954 — Section 7, 13(2), 16
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High Courts11 Feb 2020

Kanta Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0239

Indian Penal Code, 1860 — Section 120B, 201Code Of Criminal Procedure, 1973 — Section 389
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High Courts11 Feb 2020Allowed

Akbar Khan Vs State of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0236

Code Of Criminal Procedure, 1973 — Section 439Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(R), 3(2)(VA), 14AIndian Penal Code, 1860 — Section 120B, 143, 323, 324, 341, 452
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High Courts11 Feb 2020Dismissed

State Of Rajasthan Vs Prakash

Rajasthan High Court · (2020) 02 RAJ CK 0234

Code Of Criminal Procedure, 1973 — Section 378 (i), 378 (iii)Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
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