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Rajasthan High Court judgments

44,813 judgments · page 312 of 2,241

High Courts07 Feb 2020Allowed

Lal Chand Aswal Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0667

Prevention Of Corruption Act, 1988 — Section 7, 8, 13(1)(d), 13(1)(e), 13(2), 15, 20(1)Indian Penal Code, 1860 — Section 120B, 161Code Of Criminal Procedure, 1973 — Section 173(8)
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High Courts07 Feb 2020Allowed

Jay Prakash @ J P @ Bhal Singh Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0203

Indian Penal Code, 1860 — Section 376, 450, 506Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439
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High Courts07 Feb 2020Allowed

Parasram And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0202

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 308, 323, 341, 379, 452
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High Courts07 Feb 2020Allowed

Surendra Singh And Ors Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0200

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 342, 365, 395, 411
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High Courts07 Feb 2020Allowed

Buta Singh Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0199

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
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