High Courts07 Feb 2020Dismissed
Shishpal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0194
Indian Penal Code, 1860 — Section 427, 447
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 313 of 2,241
High Courts07 Feb 2020Dismissed
Sita Ram And Ors Vs Rukdi
Rajasthan High Court · (2020) 02 RAJ CK 0193
Code Of Civil Procedure, 1908 — Section 151
High Courts07 Feb 2020Dismissed
State Of Rajasthan Vs M/s Ropesh and Wires, 42 Arvind Nagar, Sundervas And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0192
Rajasthan Industrial Area Allotment Rules, 1959 — Rule 8
High Courts07 Feb 2020Partly Allowed
M/s Om Prakash Jagdish Prasad, Near Subhash Chowk, Churu Vs Damodar Prasad And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0191
Rajasthan Rent Control Act, 2001 — Section 20, 21(3)Constitution Of India, 1950 — Article 227
High Courts07 Feb 2020Dismissed
Buddha Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0190
High Courts07 Feb 2020Allowed
Bhavesh Kumar And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0189
Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Feb 2020Allowed
Inderjeet Singh Vs Rajkumari Nahata
Rajasthan High Court · (2020) 02 RAJ CK 0664
Constitution Of India, 1950 — Article 227
High Courts06 Feb 2020Allowed
Rajkumar Vs Chauthmal (Died) And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0663
Constitution Of India, 1950 — Article 227
High Courts06 Feb 2020Allowed
Mohammad Iqbal Vs Dilip Parwani
Rajasthan High Court · (2020) 02 RAJ CK 0662
Rajasthan Rent Control Act, 2001 — Section 9Constitution Of India, 1950 — Article 227
High Courts06 Feb 2020Dismissed
Dharmendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0661
Indian Penal Code, 1860 — Section 120B, 194, 201, 302, 406, 498ACode Of Criminal Procedure, 1973 — Section 151, 164, 313Evidence Act, 1872 — Section 27
High Courts06 Feb 2020Allowed
Neeraj Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0188
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 302
High Courts06 Feb 2020Allowed
Asha Rawal Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0187
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts06 Feb 2020Allowed
Nihal Soni @ Baam And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0186
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 324, 327, 341
High Courts06 Feb 2020Allowed
Iqbal Kaur Spouse Vs State And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0185
Indian Penal Code, 1860 — Section 120B, 406, 323, 420, 495, 498ACode Of Criminal Procedure, 1973 — Section 313, 451
High Courts06 Feb 2020Allowed
Govardhan Singh Panwar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0182
High Courts06 Feb 2020Dismissed
Satya Narayan Laxkar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0181
High Courts06 Feb 2020Disposed Of
Bhag Chand Suthar And Ors Vs Director, (Primary Education), Bikaner And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0180
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Feb 2020Disposed Of
Sangeeta Katija Vs Director (Primary Education), Bikaner And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0179
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Feb 2020Dismissed
Ajit Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0178