High Courts06 Feb 2020Dismissed
Sayar Devi And Anr Vs Nandu Bai And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0177
Code Of Civil Procedure, 1908 — Order 9 Rule 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 314 of 2,241
High Courts06 Feb 2020Dismissed
Shefalika Palawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0176
High Courts06 Feb 2020Disposed Of
Vikram Singh Rao And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0175
Rajasthan Panchayati Raj Rules, 1996 — Section 266, 277
High Courts06 Feb 2020Disposed Of
Manoj Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0174
High Courts06 Feb 2020Dismissed
Chandra Bhan Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0173
High Courts06 Feb 2020Dismissed
Leela Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0172
High Courts06 Feb 2020Disposed Of
M/s. Climpex-B/29, D.N. Hatha Paota, Jodhpur Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0171
High Courts06 Feb 2020Allowed
Dharam Pal @ Dharma Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0170
Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Feb 2020Allowed
Kanti Lal Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0169
Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Feb 2020Allowed
Heera Lal Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0168
Indian Penal Code, 1860 — Section 363, 366Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 389
High Courts05 Feb 2020Allowed
Hemant Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0660
Hindu Marriage Act, 1955 — Section 13BIndian Penal Code, 1860 — Section 406, 498A
High Courts05 Feb 2020Disposed Of
Sunil Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0659
Indian Penal Code, 1860 — Section 302, 308, 323, 341, 427Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Feb 2020Allowed
Yunus And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0658
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402ArmsAct, 1959 — Section 3, 4, 25
High Courts05 Feb 2020Dismissed
State Of Rajasthan Vs Hari Singh Bhuria
Rajasthan High Court · (2020) 02 RAJ CK 0657
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 14, 226
High Courts05 Feb 2020Allowed
Sharwan Lal Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0656
Code Of Criminal Procedure, 1973 — Section 436, 437, 437(5), 439(1), 439(2)Indian Penal Code, 1860 — Section 143, 308, 148, 323, 324, 325, 341, 379, 427, 452, 504
High Courts05 Feb 2020Dismissed
Shravan Kumar Vs State, Through Government Advocate
Rajasthan High Court · (2020) 02 RAJ CK 0150
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 67Drugs and Cosmetics Act, 1940 — Section 18©, 27(b)ii
High Courts05 Feb 2020Dismissed
Mohd. Nadeem Vs State, Through P.p. And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0149
Indian Penal Code, 1860 — Section 406, 498A
High Courts05 Feb 2020Allowed
Sanjay Agrawal Vs State, Through Pp And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0148
Indian Penal Code, 1860 — Section 406, 498A
High Courts05 Feb 2020Disposed Of
Jaisa Ram Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0147
Indian Penal Code, 1860 — Section 109, 143, 384, 500, 506
High Courts05 Feb 2020Dismissed
Krishan Lal And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0146
Code Of Criminal Procedure, 1973 — Section 482, 498A