High Courts05 Feb 2020Dismissed
Gaurav Dhingra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0145
Protection of Women from Domestic Violence Act, 2005 — Section 25(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 315 of 2,241
High Courts05 Feb 2020Dismissed
Mangilal Vs State Of Rajasthan, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0144
Code Of Criminal Procedure, 1973 — Section 397, 401Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B
High Courts05 Feb 2020
Bharat Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0143
High Courts05 Feb 2020Allowed
Suman Kumar Vs State, Through Secretary, Home Dept., Jaipur And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0142
High Courts05 Feb 2020Allowed
Nanda Vs State, Through Secretary, Home Jaipur And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0141
High Courts05 Feb 2020Dismissed
M/s Govindwal Sahib Vanaspati Mills Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0139
Rajasthan Goods & Service Tax Act, 2017 — Section 68(3), 107, 129, 129(3)Constitution of India, 1950 — Article 226
High Courts05 Feb 2020
Bhagwanti Katara And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0138
High Courts05 Feb 2020Disposed Of
Thana Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0137
High Courts05 Feb 2020Dismissed
Dinesh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0136
Rajasthan Compassionate Appointment of the Dependents of Deceased Government Servants Rules, 1996 — Rule 5
High Courts05 Feb 2020Disposed Of
Sushil Pindarma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0135
High Courts05 Feb 2020Dismissed
Hava Dev Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0134
High Courts05 Feb 2020
Indra Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0133
High Courts05 Feb 2020Disposed Of
Manju Garg And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0132
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Feb 2020Dismissed
Shrawanram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0131
Rajasthan Cooperative Societies Act, 2001 — Section 30C, 30(1)©
High Courts05 Feb 2020Dismissed
National Highway Authority Of India New Delhi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0130
National Highway Act, 1956 — Section 3B, 3E(2), 3G
High Courts05 Feb 2020
Krishna Devi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0129
Rajasthan Colonization (Allotment and Sales of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A
High Courts05 Feb 2020Allowed
Danopharm Chemicals Pvt. Ltd. And Ors Vs Mithila Drugs Pvt. Ltd., Having Its Registered Office At F-70, Mewar Industrial Area, Udaipur
Rajasthan High Court · (2020) 02 RAJ CK 0128
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 23 Rule 3Contract Act, 1872 — Section 17Companies Act, 1956 — Section 397, 398
High Courts05 Feb 2020Disposed Of
Debilal Upadhyay Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0127
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Feb 2020Disposed Of
Uma Bharat Bal Vikas Samiti, Burana, Roopwas, District Bharatpur Vs National Council For Teacher Education, New Delhi And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0126