High Courts04 Feb 2020Dismissed
Santosh Solanki Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0112
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 317 of 2,241
High Courts04 Feb 2020
Mukul Chanwaria Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0111
Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 7
High Courts04 Feb 2020Dismissed
Bhanwarlal Vs Rajasthan Information Commission, Jodhpur
Rajasthan High Court · (2020) 02 RAJ CK 0110
High Courts04 Feb 2020Dismissed
Noor Anwar Vs Board Of Revenue Rajasthan, Ajmer, Through Its Secretary And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0109
Rajasthan Land Revenue Act, 1956 — Section 82
High Courts04 Feb 2020Dismissed
Raju Ram Vs Union Of India, Through The Secretary, Ministry Of Home Affairs, Government Of India, New Delhi
Rajasthan High Court · (2020) 02 RAJ CK 0108
Rajasthan Subordinate Service Rules, 1989 — Rule 10, 11Rajasthan Various Service (Fourth Amendment) Rules, 2008 — Rule 2
High Courts04 Feb 2020Disposed Of
Mahaveer Jain Vs State Of Rajasthan, Through The Director, Local Self Department, Rajasthan, Jaipur And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0107
High Courts04 Feb 2020Dismissed
Pinky And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0106
High Courts04 Feb 2020Allowed
Puran Singh Vs State, Through Secretary, Home Jaipur And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0105
High Courts04 Feb 2020Dismissed
Mahesh Raj And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0104
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
High Courts04 Feb 2020Disposed Of
Kumkum Yadav @ Radhika Vs State, Through P.p. And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0103
Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts04 Feb 2020Allowed
Farooq Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302
High Courts04 Feb 2020Allowed
Mahipal Vs State of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0101
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 20, 54
High Courts04 Feb 2020Allowed
Mohammad Rashid alias Rohit alias Abdul Khalid Vs State of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0100
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts04 Feb 2020Allowed
Bhagwati Pal Singh @ Bhagwati Singh And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0099
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341, 354, 458, 459
High Courts04 Feb 2020Allowed
Vikram @ Vicky Bana Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0098
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341Arms Act, 1959 — Sectiom 5, 27
High Courts04 Feb 2020Allowed
Fatan Khan Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0097
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010 — Section 13(1)(2)
High Courts04 Feb 2020Allowed
Pawan Kumar Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0096
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 377Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts04 Feb 2020Allowed
Sunil Singh And Ors Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0095
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 332, 353
High Courts04 Feb 2020Allowed
Nawal Singh Vs State, Through PP
Rajasthan High Court · (2020) 02 RAJ CK 0094
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354AProtection of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts04 Feb 2020Allowed
Rajendra Singh Vs State, Through P.P.
Rajasthan High Court · (2020) 02 RAJ CK 0093
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 327, 341