High Courts04 Feb 2020Allowed
Jima @ Jamal Kha Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304(B), 498(A)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 319 of 2,241
High Courts04 Feb 2020Allowed
Peetha Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Information Technology Act, 2000 — Section 66, 66ga
High Courts04 Feb 2020Dismissed
Panna Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
High Courts04 Feb 2020Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0069
Indian Penal Code, 1860 — Section 34, 201, 302, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2020Allowed
Parasram Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0068
Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2020Allowed
Mukh Ram Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0067
Indian Penal Code, 1860 — Section 34, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2020Dismissed
Balveer @ Billu Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0066
Indian Penal Code, 1860 — Section 307, 332, 353, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2020Allowed
Manphool Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0065
Indian Penal Code, 1860 — Section 380, 408, 409ACode Of Criminal Procedure, 1973 — Section 438
High Courts04 Feb 2020Dismissed
Balveer Vs State, Through P.p. And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 378(2)(b)Indian Penal Code, 1860 — Section 307
High Courts03 Feb 2020Disposed Of
Dinesh Chand Adopted Son Shri Nathulal Vs Mandir Murti Shri Murli Manohar Ji Maharaj
Rajasthan High Court · (2020) 02 RAJ CK 0063
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 14 Rule 2
High Courts03 Feb 2020Allowed
State Of Rajasthan Through Pp, Raj. Vs Gordhan Singh
Rajasthan High Court · (2020) 02 RAJ CK 0062
High Courts03 Feb 2020Allowed
Rishikesh Vs State Of Rajasthan, Through Pp And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0061
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 143, 308, 323, 341, 365, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Feb 2020Allowed
Ramkaran @ Karaniya @ Karan Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0060
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(W-II), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 341, 354Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Feb 2020Dismissed
Hussaina Bano Vs Bundi Urban Cooperative Bank Ltd. And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0059
Constitution Of India, 1950 — Article 227Rajasthan State Legal Services Authority act, 1987 — Section 22(B)
High Courts03 Feb 2020Allowed
Sharad Kumar Sharma And Ors Vs Rajendra Sharma And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0058
Constitution Of India, 1950 — Article 227
High Courts03 Feb 2020Disposed Of
Sardar Vs Kanti Devi
Rajasthan High Court · (2020) 02 RAJ CK 0057
Constitution Of India, 1950 — Article 227
High Courts03 Feb 2020Allowed
Satyanarayan Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0056
Indian Penal Code, 1860 — Section 363, 366AProtection Of Children from Sexual Offences Act, 2012 — Section 16, 17Code Of Criminal Procedure, 1973 — Section 389
High Courts03 Feb 2020Allowed
Karan And Ors Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 323, 354, 458
High Courts03 Feb 2020Allowed
Rajesh Kumar Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 3, 25
High Courts03 Feb 2020Allowed
Mohamed Munaf Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29