High Courts03 Feb 2020Allowed
Khetaram Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 323, 342, 354, 365, 379, 427
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 320 of 2,241
High Courts03 Feb 2020Allowed
Raj Kumar Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0051
Indian Penal Code, 1860 — Section 153A, 295A, 298Information Technology (Amendment) Act, 2008 — Section 67Code Of Criminal Procedure, 1973 — Section 438
High Courts03 Feb 2020Allowed
Mukhtiyar Ali Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Railway Property [Unlawful Possession] Act, 1966 — Section 3
High Courts03 Feb 2020Allowed
Bilal Khan And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts03 Feb 2020Allowed
Narpat Ram Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Wildlife Protection Act, 1972 — Section 9, 51
High Courts03 Feb 2020Allowed
Aayam @ Bablu @ Aazam Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 4, 25
High Courts03 Feb 2020Allowed
Ratan Lal Bheel Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Of Temporary Migration or Export) Act, 1995 — Section 3, 5, 8
High Courts03 Feb 2020Allowed
Gurprit Singh @ Gopi Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts03 Feb 2020Allowed
Naveen @ Sonu @ Boxer Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 336, 386, 506Arms Act, 1959 — Section 3, 25, 27
High Courts03 Feb 2020Allowed
Dal Chand Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29
High Courts03 Feb 2020Dismissed
Bijesh @ Brijesh Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 3, 25
High Courts03 Feb 2020Allowed
Anju Mishra Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0041
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts03 Feb 2020Allowed
Babita Pediwal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0040
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts03 Feb 2020Allowed
Ummed Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 412, 414
High Courts03 Feb 2020Disposed Of
Sunil Soni Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 156(3), 482
High Courts03 Feb 2020
Amritlal Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0037
Code Of Criminal Procedure, 1973 — Section 397(1)
High Courts03 Feb 2020
Tejpal Singh And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0036
Code Of Criminal Procedure, 1973 — Section 397(1)
High Courts03 Feb 2020
Ashok Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0035
Code Of Criminal Procedure, 1973 — Section 397(1)
High Courts03 Feb 2020Dismissed
Babulal Vs State Of Rajasthan, Through Pp And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0034
Indian Penal Code, 1860 — Section 307, 460Limitation Act, 1963 — Section 5
High Courts03 Feb 2020Dismissed
Alladita And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0033