High Courts03 Feb 2020Dismissed
Pawan Kumar Vs State Of Rajasthan, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0032
Code Of Criminal Procedure, 1973 — Section 91, 397, 401
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 321 of 2,241
High Courts03 Feb 2020Dismissed
Mohan Lal Vs State, Through Pp And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0031
Indian Penal Code, 1860 — Section 408
High Courts03 Feb 2020Allowed
Dwarka Prasad Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0030
Rajasthan Prisoners Release On Parole Rules, 1958 — Rule 9
High Courts03 Feb 2020Disposed Of
Jay Prakash And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0029
Rajasthan Panchayati Raj Act, 1994 — Section 18(2)Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 16, 21, 20(1)(c)Constitution Of India, 1950 — Article 226
High Courts03 Feb 2020Disposed Of
Gheesa Lal Regar And Ors Vs Director (Primary Education), Bikaner And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0028
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Feb 2020Disposed Of
Arti And Ors Vs Director, (Primary Education), Bikaner And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0027
High Courts03 Feb 2020Disposed Of
Kalu Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0026
High Courts03 Feb 2020Disposed Of
M.s.y. Memorial Prashikshan Sansthan, Plot No. 1, 2,3,4, Karni Coach, V.p.o. Udaipuramsar, District Bikaner Through Its Secretary Shri Kuldeep Yadav S/o Manmohan Singh Yadav, Resident Of 41 Years, Resident Of Karni Coach, Udaipuramsar, District Bikaner (Rajasthan) Vs National Council For Teacher Education, New Delhi And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0025
High Courts03 Feb 2020Allowed
Harish Kumar Vs State Of Rajasthan through PP
Rajasthan High Court · (2020) 02 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 389
High Courts03 Feb 2020Allowed
Jayanti Lal And Ors Vs State Of Rajasthan, Through P.P.
Rajasthan High Court · (2020) 02 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 389
High Courts03 Feb 2020Allowed
Subhash Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts03 Feb 2020Allowed
Rinku Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children from Sexual Offences Act, 2012 — Section 5(I), 6
High Courts03 Feb 2020Allowed
Davendra Singh @ Dabbu Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 323, 341, 342, 384, 392Arms Act, 1959 — Section 27
High Courts03 Feb 2020Allowed
Rajpal Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts03 Feb 2020Allowed
Saiyad Rashid Hasami And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Chit Fund Act, 1982 — Section 3, 4, 5, 6
High Courts03 Feb 2020Allowed
Ramka Ram @ Ram Kunvar Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 364
High Courts03 Feb 2020Dismissed
Bhawana Devi Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts03 Feb 2020Allowed
Ganpat Singh And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 427Arms Act, 1959 — Section 3, 5, 25, 27
High Courts03 Feb 2020Allowed
Rameshwar Lal Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 427, 447
High Courts03 Feb 2020Allowed
Mahendra Soni Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306, 406, 498A