High Courts31 Jan 2020Dismissed
State Of Rajasthan Vs Manak
Rajasthan High Court · (2020) 01 RAJ CK 0301
Code Of Criminal Procedure, 1973 — Section 378(i), 378(iii)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 323 of 2,241
High Courts30 Jan 2020
Mamta Soni Vs Union Of India And Anr
Rajasthan High Court · (2020) 01 RAJ CK 0318
Companies Act, 2013 — Section 164(2)(a)
High Courts30 Jan 2020Dismissed
Ramdayal Namdev Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0317
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Police Act, 1861 — Section 37Code Of Criminal Procedure, 1973 — Section 299
High Courts30 Jan 2020Dismissed
Satish Kumar And Ors Vs Rajasthan Scheduled Castes & Scheduled Tribes Finance And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0316
Employment Exchanges (Compulsory Notification Of Vacancies) Act, 1959 — Section 4Constitution Of India, 1950 — Article 16
High Courts30 Jan 2020Allowed
Vajir Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0315
Code Of Criminal Procedure, 1973 — Section 156(3), 164Indian Penal Code, 1860 — Section 323, 341, 366, 368, 376, 377, 384, 497Protection Of Women from Domestic Violence Act, 2005 — Section 2(f)
High Courts30 Jan 2020Partly Allowed
Keshu And Ors Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0300
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 149, 302, 304, 323, 325
High Courts30 Jan 2020Allowed
Kanwraj Singh Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0299
Code Of Criminal Procedure, 1973 — Section 389
High Courts30 Jan 2020Allowed
Kamlesh And Ors Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0298
Code Of Criminal Procedure, 1973 — Section 389
High Courts30 Jan 2020Allowed
Ramesh Kumar @ Rameshwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0297
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 366, 376Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts30 Jan 2020Allowed
Shiv Kumar Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0296
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts30 Jan 2020Allowed
Laxman And Ors Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0295
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 302
High Courts30 Jan 2020Allowed
Het Ram And Ors Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0294
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 167, 420, 467, 468, 471
High Courts30 Jan 2020Allowed
Sunil And Ors Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0293
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts30 Jan 2020Disposed Of
Mamta Devi And Ors Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0292
Code Of Criminal Procedure, 1973 — Section 482
High Courts30 Jan 2020Allowed
Robin Jain Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0291
Code Of Criminal Procedure, 1973 — Section 397(1)
High Courts30 Jan 2020Dismissed
Harish Dhawal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0290
High Courts30 Jan 2020Dismissed
M/s Bhawani Singh Shekhawat Security Agency Vs Director, Government Of India, Ministry Of Defence, Defence Research And Development Organization, Ratanada Palace, Jodhpur, Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0289
High Courts30 Jan 2020Disposed Of
Bhim Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0288
High Courts30 Jan 2020Disposed Of
Sunil Kumar Harit Vs State Of Rajasthasn And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0287
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts30 Jan 2020Dismissed
Chhagan Lal Vs Promod Kumar And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0286
Panchayati Raj Act, 1994 — Section 97Code Of Civil Procedure, 1908 — Section 144, 151