High Courts29 Jan 2020Dismissed
Mohammed Safi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0265
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 325 of 2,241
High Courts29 Jan 2020
Vijay Kumar Vs Indra And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0264
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 397, 401Limitation Act, 1963 — Section 5
High Courts29 Jan 2020Dismissed
Prakash Purabia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0263
Rajasthan Backward Classes (Reservation Of Seats in Educational Institutions in the State And Of Appointments And Posts in Services Under the State) (Amendment), Act, 2019 — Section 2
High Courts29 Jan 2020Dismissed
Beatrice N. Benjamin Vs Ruby Chandrakanta Job And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0262
Code Of Civil Procedure, 1908 — Order 9 Rule 7, Order 9 Rule 9Constitution Of India, 1950 — Article 226, 227
High Courts29 Jan 2020Disposed Of
Ramesh Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0261
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 Jan 2020Disposed Of
Chandra Shekher Swami And Ors Vs Secretary Cum Commissioner, Panchayati Raj Department, Government Of Rajasthan, Government Secretariat, Jaipur And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0260
Constitution Of India, 1950 — Article 14, 16, 21, 23, 38
High Courts29 Jan 2020Disposed Of
A.N. Ram Vs Bharat Sanchar Nigam Ltd. And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0259
High Courts29 Jan 2020
Bhanwara Ram Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0258
Constitution Of India, 1950 — Article 14, 16, 21, 23, 38
High Courts29 Jan 2020Dismissed
Karnveer Singh Vs Panji Lal Damor And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0257
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Jan 2020Disposed Of
Joginder Tuli Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0256
High Courts29 Jan 2020Dismissed
Sanjay Kumar Jetha Vs Kailash Chand Nama And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0255
Indian Succession Act, 1925 — Section 372Code Of Civil Procedure, 1908 — Order 8 Rule 1A
High Courts29 Jan 2020Allowed
Sharwan Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0254
High Courts29 Jan 2020Allowed
Dev Kishan @ Devendra @ Deven Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0253
Code Of Criminal Procedure, 1973 — Section 389
High Courts29 Jan 2020Allowed
Vaseem Khan Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0252
Indian Penal Code, 1860 — Section 307, 397Code Of Criminal Procedure, 1973 — Section 389Arms Act, 1959 — Section 4, 25
High Courts29 Jan 2020Allowed
Fula @ Fulchand Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0251
Code Of Criminal Procedure, 1973 — Section 389
High Courts28 Jan 2020Dismissed
Gopal Lal Jakhar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0423
Rajasthan Civil Services (Absorption Of Ex- Serviceman) Rules, 1988 — Rule 6ARajasthan Civil Services (Absorption Of Ex- Serviceman) (Amendment) Rules, 2013 — Rule 6A
High Courts28 Jan 2020Dismissed
Shivpreet Singh Vs Amanpreet Kaur And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0250
Hindu Marriage Act, 1955 — Section 13, 24
High Courts28 Jan 2020Allowed
Prem Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0249
Indian Penal Code, 1860 — Section 376, 511Code Of Criminal Procedure, 1973 — Section 437A
High Courts28 Jan 2020Allowed
Bhala Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0248
Code Of Criminal Procedure, 1973 — Section 374(2), 437AIndian Penal Code, 1860 — Section 149, 302, 304
High Courts28 Jan 2020Allowed
Ajay Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0247
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 370(2), 376D