COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 327 of 2,241

High Courts28 Jan 2020Disposed Of

Mahendra Kumar Vs Election Commission Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0226

Rajasthan Panchayati Raj Act, 1994 — Section 19(g)Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80Constitution Of India, 1950 — Article 243O, 243O(b)

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High Courts28 Jan 2020Allowed

Jaspal Kaur Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0225

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High Courts28 Jan 2020Disposed Of

Amar Singh Kaswan Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0224

Central Civil Services (Revised Pay) Rules, 2008 — Rule 10

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High Courts28 Jan 2020Disposed Of

Vijay Dan Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0223

Central Civil Services (Revised Pay) Rules, 2008 — Rule 10

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High Courts28 Jan 2020Disposed Of

Sunita Saini Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0222

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts28 Jan 2020Disposed Of

Sayara Parveen Mansury Vs Director (Primary Education), Bikaner And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0221

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts28 Jan 2020Disposed Of

Babu Bhai Kashyap Vs Meera And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0220

Transfer Of Property Act, 1882 — Section 106

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High Courts28 Jan 2020Dismissed

Mst. Roopa Devi And Ors Vs LRs Of Sahi Ram, (Deceased) And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0219

Hindu Adoption and Maintenance Act, 1956 — Section 30Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts28 Jan 2020Dismissed

Tanveer Kaur Vs Rajeev Handa And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0218

Rent Control Act, 2001 — Section 18Constitution Of India, 1950 — Article 226, 227

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High Courts28 Jan 2020Disposed Of

Arrive Safe a registered Society And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0217

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High Courts28 Jan 2020

Ram Lal Singh And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0216

Rajasthan Colonization (Allotment And Sales Of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A

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High Courts28 Jan 2020Disposed Of

Hema Ram And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0215

Rajasthan Colonization (Allotment And Sales Of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A

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High Courts28 Jan 2020Disposed Of

Lrs Of Darshan Singh And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0214

Rajasthan Colonization (Allotment And Sales Of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A

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High Courts28 Jan 2020Disposed Of

Lrs Of Phool Singh And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0213

Rajasthan Colonization (Allotment And Sales Of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A

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High Courts28 Jan 2020Dismissed

M/s Mangesh Kumar And Company Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0212

Rajasthan Transparency in Public Procurement Act, 2012 — Section 38

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High Courts28 Jan 2020Dismissed

Gopalram Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0211

Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 9, 9(ia), 9(ib), 9(ii), 412

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High Courts28 Jan 2020Dismissed

State Of Rajasthan And Ors Vs Suresh

Rajasthan High Court · (2020) 01 RAJ CK 0210

Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 34, 302, 323, 341

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High Courts28 Jan 2020Allowed

Hemchand Vs State, Through P.P.

Rajasthan High Court · (2020) 01 RAJ CK 0209

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302, 341

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High Courts27 Jan 2020Allowed

Lalchand And Ors Vs Babulal And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0325

Constitution Of India, 1950 — Article 226(3)

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High Courts27 Jan 2020Allowed

Shourya Dadhich Vs Board Of Secondary Education And Anr

Rajasthan High Court · (2020) 01 RAJ CK 0324

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