High Courts27 Jan 2020
Shripal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0323
Indian Penal Code, 1860 — Section 399, 402Code Of Criminal Procedure, 1973 — Section 313, 437AArms Act, 1959 — Section 3, 25
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 328 of 2,241
High Courts27 Jan 2020Allowed
Jayram Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0322
Indian Penal Code, 1860 — Section 411, 467, 468, 471Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts27 Jan 2020Allowed
Mohit Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0321
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children from Sexual Offences Act, 2012 — Section 16, 17Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts27 Jan 2020Allowed
Anil Roop Mathur Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0320
Code Of Criminal Procedure, 1973 — Section 91, 161, 173, 227Indian Penal Code, 1860 — Section 120B, 168, 211, 385, 406Evidence Act, 1872 — Section 123, 124
High Courts27 Jan 2020Dismissed
Rajasthan Financial Corporation And Ors Vs R.S. Infra-Transmission Limited
Rajasthan High Court · (2020) 01 RAJ CK 0319
State Financial Corporation Act, 1951 — Section 24, 29, 30, 31, 32GTransfer Of Property Act, 1882 — Section 69Constitution Of India, 1950 — Article 14
High Courts27 Jan 2020Allowed
Madan Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0208
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts27 Jan 2020Allowed
Jagdish Chandra Panwar And Ors Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0207
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 193, 420, 467, 468, 471
High Courts27 Jan 2020Disposed Of
Chitrarekha Saini And Ors Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0206
Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Jan 2020Disposed Of
Amit Kumar Arora And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0205
Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Jan 2020Allowed
Bharat Kumar Vs State, Through Pp And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0204
Code Of Criminal Procedure, 1973 — Section 161, 164, 397, 401Indian Penal Code, 1860 — Section 120B, 363, 366
High Courts27 Jan 2020Dismissed
Goverdhan Lal Bhoi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0203
Rajasthan Municipalities (Motion Of No Confidence against Chairperson or Vice Chairperson) Rules, 2017 — Rule 2(1)(b), 3(5)
High Courts27 Jan 2020Disposed Of
Nirmala Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0202
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts27 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Ladu And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0201
Rajasthan Tenancy Act, 1955 — Section 88, 91, 92A, 188, 209
High Courts27 Jan 2020Disposed Of
Akshay Rajpurohit Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0200
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts27 Jan 2020Disposed Of
Vinod Maheshwari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0199
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts27 Jan 2020Disposed Of
Mahendra Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0198
Rajasthan Panchayati Raj Rules, 1996 — Rule 273
High Courts27 Jan 2020Dismissed
Pushtikar Education Trust Association And Ors Vs Kishore Kumar Joshi And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0197
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 — Article 226, 227
High Courts27 Jan 2020Disposed Of
Pr. Commissioner Of Income Tax-2, Jodhpur Vs Sita Badoliya
Rajasthan High Court · (2020) 01 RAJ CK 0196
High Courts27 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Atma Ram
Rajasthan High Court · (2020) 01 RAJ CK 0195
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 34, 302, 323, 341
High Courts27 Jan 2020Dismissed
Kana Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0194
Code Of Criminal Procedure, 1973 — Section 161, 389