High Courts24 Jan 2020Allowed
Bhagwati Lal Vs State, Through P.P.
Rajasthan High Court · (2020) 01 RAJ CK 0174
Code Of Criminal Procedure, 1973 — Section 389
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 330 of 2,241
High Courts24 Jan 2020Dismissed
Lalu Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2020) 01 RAJ CK 0173
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts23 Jan 2020Dismissed
Abdul Kayyum Vs Central Administrative Tribunal Jaipur And Ors
Rajasthan High Court · (2020) 01 Dismissed CK 0001
High Courts23 Jan 2020Allowed
Rakesh Yadav Vs Akhilesh Sharma
Rajasthan High Court · (2020) 01 RAJ CK 0331
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 232, 233, 254
High Courts23 Jan 2020Dismissed
Mangilal Vs Nathu Lal And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0330
Code Of Civil Procedure, 1908 — Order 8 Rule 1A(3)Constitution Of India, 1950 — Article 227
High Courts23 Jan 2020
Indian Oil Corporation Limited And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0329
Companies Act, 1956 — Section 206, 207Code Of Criminal Procedure, 1973 — Section 177
High Courts23 Jan 2020Dismissed
Archna Sharma Vs Sudheer Sharma
Rajasthan High Court · (2020) 01 RAJ CK 0328
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 406, 498A
High Courts23 Jan 2020Dismissed
Mahendra Kumar Vs State Bank Of India And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0327
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18, 20Constitution Of India, 1950 — Article 226, 227
High Courts23 Jan 2020Disposed Of
Lavkush Vs Samuel Massy And Anr
Rajasthan High Court · (2020) 01 RAJ CK 0172
High Courts23 Jan 2020Dismissed
Manoj Kumar Vs Mohd.ibrahim Khan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0171
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts23 Jan 2020Partly Allowed
Devi Singh Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0170
Code Of Criminal Procedure, 1973 — Section 320, 374(2)Indian Penal Code, 1860 — Section 323, 458Probation of Offenders Act, 1907 — Section 4
High Courts23 Jan 2020Allowed
Prakash Chand And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0169
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 366, 376
High Courts23 Jan 2020Dismissed
Mangi Lal Vs State, Through Pp And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0168
Code Of Criminal Procedure, 1973 — Section 378(1), 378(3)Indian Penal Code, 1860 — Section 302
High Courts23 Jan 2020Allowed
Teerthraj Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0167
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 498A
High Courts23 Jan 2020Allowed
Jaswant Singh And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0166
Indian Penal Code, 1860 — Section 307, 323, 342, 365Code Of Criminal Procedure, 1973 — Section 438
High Courts23 Jan 2020Allowed
Shiv Baser Vs State, Through P.p.
Rajasthan High Court · (2020) 01 RAJ CK 0165
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts23 Jan 2020Allowed
Mahendra And Ors Vs State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0164
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149,302, 307, 323, 325
High Courts23 Jan 2020Disposed Of
Paras Ram Vishnoi Vs Director, C.B.I., Lodhi Road, New Delhi
Rajasthan High Court · (2020) 01 RAJ CK 0163
Indian Penal Code, 1860 — Section 201, 302, 364
High Courts23 Jan 2020Allowed
Ankita Garg Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0162
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 295A, 296, 323, 336
High Courts23 Jan 2020Dismissed
Hitesh Kumar Jain Vs State, Through P.p. And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0161
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 192, 420, 467, 468, 471