High Courts22 Jan 2020Dismissed
Govind Ram @ Gomand Ram And Ors Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0146
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 304, 325, 335
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 332 of 2,241
High Courts22 Jan 2020Allowed
Nabia Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0145
Code Of Criminal Procedure, 1973 — Section 374(2)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(xi)Indian Penal Code, 1860 — Section 354
High Courts22 Jan 2020Allowed
Manish Kumar Parsad Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0144
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts22 Jan 2020Allowed
Rajab Ali And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0143
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 308, 323, 325,
High Courts22 Jan 2020Allowed
Sunita Devi And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 01 RAJ CK 0142
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts22 Jan 2020Allowed
Dharmendra Singh And Ors Vs State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0141
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323Arms Act, 1959 — Section 3, 25
High Courts22 Jan 2020Allowed
Abhishek Sharma And Ors Vs State, Through P.p. And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0140
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 419
High Courts22 Jan 2020Disposed Of
Rajkumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0139
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 295-A, 500, 501, 504, 505
High Courts22 Jan 2020Allowed
Prakash Dhaka And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0138
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341
High Courts22 Jan 2020
Gurvindra Singh Vs State, Through Pp And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0137
Indian Penal Code, 1860 — Section 143, 363
High Courts22 Jan 2020Partly Allowed
Bhanwara Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0136
Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Jan 2020Disposed Of
Sandeep Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0135
Code Of Criminal Procedure, 1973 — Section 161, 164, 397, 401Indian Penal Code, 1860 — Section 120B, 363, 365, 366A, 376, 382, 450, 457Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6, 17
High Courts22 Jan 2020Disposed Of
Lokendra Gupta Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0134
Code Of Criminal Procedure, 1973 — Section 407Indian Penal Code, 1860 — Section 354, 452Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8
High Courts22 Jan 2020
Lala Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0133
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts22 Jan 2020Disposed Of
Sarita Vishnoi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0132
High Courts22 Jan 2020Dismissed
Surekha Rana Vs Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Durgapura, Jaipur And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0131
High Courts22 Jan 2020Allowed
Bal Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0130
Rajasthan Land Reforms And Resumption Of Jagirs Act, 1952 — Section 14(1)Code Of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2Constitution Of India, 1950 — Article 226
High Courts22 Jan 2020Dismissed
Ram Dev Prajapat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0129
Constitution Of India, 1950 — Article 14, 16
High Courts22 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Kanta Sharan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0128
High Courts21 Jan 2020Dismissed
Vidhi Sharma Vs Vinod Sharma And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0416
Hindu Marriage Act, 1955 — Section 13