High Courts21 Jan 2020Allowed
Kishan Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0110
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 334 of 2,241
High Courts21 Jan 2020Allowed
Hadman Ram Vs State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0109
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Jan 2020Dismissed
Vimla Devi And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 01 RAJ CK 0108
Indian Penal Code, 1860 — Section 323, 342, 452, 365Code Of Criminal Procedure, 1973 — Section 438
High Courts21 Jan 2020Disposed Of
Jeeta Kumari And Ors Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 482
High Courts21 Jan 2020Allowed
Kishore Kumar Vs State, Through P.p.
Rajasthan High Court · (2020) 01 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 397, 401, 451
High Courts21 Jan 2020Allowed
Dilip Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0105
Indian Penal Code, 1860 — Section 342, 363, 366A, 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts21 Jan 2020Dismissed
Ashok Kumar Rawal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0104
High Courts21 Jan 2020Disposed Of
Bheru Lal Jat Vs State Of Rajashthan
Rajasthan High Court · (2020) 01 RAJ CK 0103
High Courts21 Jan 2020Disposed Of
Puran Kanwar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0102
High Courts21 Jan 2020Dismissed
Kavita Rao Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0101
Rajasthan Educational Service Rules, 1970 — Rule 19(2)
High Courts21 Jan 2020Dismissed
Sada Kanwar And Ors Vs Sire Kanwar And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0100
Code of Civil Procedure, 1908 — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts21 Jan 2020Dismissed
Navodaya Vidyalaya Samiti And Ors Vs Banwari Lal Soni
Rajasthan High Court · (2020) 01 RAJ CK 0099
Constitution of India, 1950 — Article 226
High Courts21 Jan 2020Disposed Of
Tarachand Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0098
High Courts21 Jan 2020Disposed Of
Priyanka Bhati Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0097
High Courts21 Jan 2020Dismissed
Chandrakala Vs Ram Singh And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0096
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts21 Jan 2020Dismissed
Sunil Dookia Vs State Of Rajsthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0095
High Courts21 Jan 2020Dismissed
Pr. Commissioner Of Income Tax-Central, Jaipur Vs Aacharan Enterprises Pvt. Ltd
Rajasthan High Court · (2020) 01 RAJ CK 0094
Income Tax Act, 1961 — Section 68, 69, 69A, 69(2), 260ATaxation Laws (Second Amendment) Act, 2016 — Section 115BBE
High Courts21 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Gopal Sadh
Rajasthan High Court · (2020) 01 RAJ CK 0093
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts21 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Lala Ram Nama And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0092
Industrial Disputes Act, 1947 — Section 17B, 25(G)Rajasthan Industrial Disputes Rules, 1958 — Rule 77, 78
High Courts21 Jan 2020
Naresh Singh Vs State of Rajasthan through PP
Rajasthan High Court · (2020) 01 RAJ CK 0091
Indian Penal Code, 1860 — Section 225, 307, 332, 353, 395