High Courts20 Jan 2020Allowed
Jasveer Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0078
Indian Penal Code, 1860 — Section 147, 149, 201, 302, 363, 366, 376(2)(g)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 336 of 2,241
High Courts20 Jan 2020Dismissed
Priyanka Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0077
Code Of Criminal Procedure, 1973 — Section 397, 401, 439(2)Indian Penal Code, 1860 — Section 323, 344, 354, 383, 386, 406, 498A
High Courts20 Jan 2020Disposed Of
Prakash Sen And Ors Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Jan 2020Disposed Of
Pawani Devi And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Jan 2020Allowed
Narayan Singh And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts20 Jan 2020Allowed
Dungar Singh And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 452
High Courts20 Jan 2020Allowed
Kesa Ram Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439, 446Indian Penal Code, 1860 — Section 419, 420
High Courts20 Jan 2020Allowed
Narpatram Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 334, 354(D)(1)(I)Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8, 11(1), 12, 11(4), 12
High Courts20 Jan 2020Allowed
Bheru Lal Vs State, Through P.p.
Rajasthan High Court · (2020) 01 RAJ CK 0070
Mines and Minerals (Regulation and Development) Act, 1957 — Section 4, 21Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438
High Courts20 Jan 2020Allowed
Anand Nath Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6
High Courts20 Jan 2020Allowed
Paridhi Jain And Ors Vs State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471,Rajasthan Goods and Services Tax Act, 2017 — Section 132[1][i]
High Courts20 Jan 2020Allowed
Parmeshwar Vyas Vs UOI, (Directorate Of Revenue Enforcement) Through Standing Counsel D.r.i.
Rajasthan High Court · (2020) 01 RAJ CK 0067
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(C), 25(A), 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Jan 2020Allowed
Chenaram @ Chetanviras Vs Police-State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354D, 509Information Technology Act, 2000 — Section 67
High Courts20 Jan 2020Allowed
Raman Kumar Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0065
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 438
High Courts20 Jan 2020Allowed
Amino Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306
High Courts20 Jan 2020Allowed
Satpal Vs State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0063
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 504, 506, 323, 354, 406, 498A
High Courts20 Jan 2020Allowed
Kishore Bharti Vs State, Through P.p.
Rajasthan High Court · (2020) 01 RAJ CK 0062
High Courts20 Jan 2020Dismissed
Manju Vs State, Through PP And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0061
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 14ACode Of Criminal Procedure, 1973 — Section 164
High Courts20 Jan 2020
Dr. Arvind Kishore Vs Neha Mathur
Rajasthan High Court · (2020) 01 RAJ CK 0060
Guardians and Wards Act, 1890 — Section 7, 9, 10, 12Code of Civil Procedure, 1908 — Section 13, 14, 151, Order 7 Rule 11
High Courts20 Jan 2020Disposed Of
Legal representatives of Late Dev Kishan And Ors Vs Kailash Chandra
Rajasthan High Court · (2020) 01 RAJ CK 0059