High Courts20 Jan 2020Dismissed
Union Of India And Ors Vs Narendra Kumar Chandel
Rajasthan High Court · (2020) 01 RAJ CK 0412
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 335 of 2,241
High Courts20 Jan 2020Dismissed
M/s Godara Transport Company Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0411
Motor Vehicle Act, 1988 — Section 50Constitution Of India, 1950 — Article 226
High Courts20 Jan 2020Allowed
Narain Das Son Of Late Shri Ram Chandra Ji Vs M/s Raj Ratan Financial Corporation
Rajasthan High Court · (2020) 01 RAJ CK 0410
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 5
High Courts20 Jan 2020Dismissed
M/s Godara Transport Company And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0409
Motor Vehicle Act, 1988 — Section 50Constitution Of India, 1950 — Article 226
High Courts20 Jan 2020Allowed
Kishanlal And Ors Vs Ramchandra And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0408
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts20 Jan 2020Dismissed
Dinesh Jetwani Vs Jyoti Jetwani
Rajasthan High Court · (2020) 01 RAJ CK 0406
Guardians and Wards Act, 1890 — Section 7, 12, 25
High Courts20 Jan 2020Dismissed
Usha Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0405
Right Of Children to Free and Compulsory Education Act, 2009 — Section 23, 23(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 266, 266(3)(b)
High Courts20 Jan 2020Allowed
Pradeep Singh Chauhan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0404
Indian Penal Code, 1860 — Section 120B, 384, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 177, 438
High Courts20 Jan 2020Disposed Of
Tej Mal Vs Lrs Of Chand Mal
Rajasthan High Court · (2020) 01 RAJ CK 0090
Rent Control Act, 2001 — Section 6Code of Civil Procedure, 1908 — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts20 Jan 2020Disposed Of
Chandra Kanta And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0089
Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)Rajasthan Panchayati Raj Rules, 1996 — Rule 289, 289(2), 289(3)
High Courts20 Jan 2020Disposed Of
Narendra Kumar Kalasua And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0088
High Courts20 Jan 2020Dismissed
Naynesh Kumar Bhatt Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0087
Rajasthan Medical and Health Subordinate Service Rules, 1965 — Rule 19Constitution of India, 1950 — Article 226
High Courts20 Jan 2020Disposed Of
Dr. Gaurav Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0086
High Courts20 Jan 2020Dismissed
Madan Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0085
Minor Mineral Concession Rules, 1986 — Rule 48(1)
High Courts20 Jan 2020Disposed Of
Shiksha And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0084
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 Jan 2020
Dalpat Singh Vs State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0083
High Courts20 Jan 2020Allowed
Rameshwari Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0082
Constitution of India, 1950 — Article 226
High Courts20 Jan 2020Allowed
Surendra Malhotra @ Surendra Singh Sodhi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0081
Negotiable Instruments Act, 1881 — Section 138
High Courts20 Jan 2020Allowed
Ajay Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 457
High Courts20 Jan 2020Allowed
Pana Ram @ Praveen Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0079
Code Of Criminal Procedure, 1973 — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 323, 376