High Courts17 Jan 2020Allowed
Rajkumar @ Raju Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0403
Indian Penal Code, 1860 — Section 379Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 337 of 2,241
High Courts17 Jan 2020Dismissed
Phoolchand Vs Civil Judge (Junior Division), Newai, Tonk And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0402
Code Of Civil Procedure, 1908 — Order 8 Rule 1A (3), Order 41 Rule 27Constitution Of India, 1950 — Article 227
High Courts17 Jan 2020Allowed
Shyam Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0401
High Courts17 Jan 2020
Rameshwar Prasad Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0400
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 7
High Courts17 Jan 2020Dismissed
Ratanlal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0399
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts17 Jan 2020Allowed
Capt. Amit K. Agarwal Director And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0398
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts17 Jan 2020Allowed
Mukulika Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0397
Code Of Civil Procedure, 1908 — Order 1 Rule 10Constitution Of India, 1950 — Article 226, 226(3)
High Courts17 Jan 2020Disposed Of
Shyam Sunder Singhvi Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0396
Code Of Criminal Procedure, 1973 — Section 70(2), 82, 83, 173(8)
High Courts17 Jan 2020Disposed Of
Bhoor Singh Vs State Of Rajasthan & Ors
Rajasthan High Court · (2020) 01 RAJ CK 0055
Rajasthan General Clauses Act, 1955 — Section 15Rajasthan Panchayati Raj Act, 1994 — Section 101, 117Constitution Of India, 1950 — Article 243O, 243K
High Courts17 Jan 2020Disposed Of
Jayantilal Kalbi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0054
High Courts17 Jan 2020
Poonam Vs Sunil Pareek
Rajasthan High Court · (2020) 01 RAJ CK 0053
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts17 Jan 2020Disposed Of
Mukesh Parihar And Ors Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Jan 2020Allowed
Rawalram @ Rahul And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Allowed
Dinesh @ Dineshchandra Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Allowed
Gunesha Ram Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0049
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Allowed
Bhikham Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 67Drugs And Cosmetics Act, 1940 — Section 2, 18C, 27(B)Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Allowed
Nagendra Singh Rathore And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0047
Indian Penal Code, 1860 — Section 120B, 403, 406, 417, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts17 Jan 2020Allowed
Subhash Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 149, 201, 302, 323, 341, 342, 364, 396
High Courts17 Jan 2020Allowed
Vishna Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0045
Indian Penal Code, 1860 — Section 34, 120B, 323, 326, 341Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Disposed Of
Sumeet Lodha Vs Sweta Lodha
Rajasthan High Court · (2020) 01 RAJ CK 0044
Hindu Marriage Act, 1955 — Section 24, 26