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Rajasthan High Court judgments

44,813 judgments · page 339 of 2,241

High Courts16 Jan 2020Disposed Of

Chan Singh Rajpurohit And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0032

Constitution Of India, 1950 — Article 243O, 243O(a), 243K,Rajasthan Panchayati Raj Act, 1994 — Section 9, 10, 101, 117Rajasthan General Clauses Act, 1955 — Section 15

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High Courts16 Jan 2020Dismissed

Barma Devi Meena Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0031

Rajasthan Panchayati Raj Act, 1994 — Section 97

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High Courts16 Jan 2020Disposed Of

Asha Tailor And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0030

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High Courts16 Jan 2020Disposed Of

Prashant Jain And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0029

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High Courts16 Jan 2020Dismissed

Anita Sankhla Vs Shah Goverdhan Lal Kabra, Gyanpeeth

Rajasthan High Court · (2020) 01 RAJ CK 0028

Constitution Of India, 1950 — Article 226

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High Courts16 Jan 2020Disposed Of

Abhimanyu Tiwari VsState Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0027

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High Courts16 Jan 2020Dismissed

Mohan Kanwar Vs Hari Singh

Rajasthan High Court · (2020) 01 RAJ CK 0026

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High Courts16 Jan 2020Dismissed

Hukam Singh Vs Laxminath Ji Bachat Evam Sakh Sahkari Samiti Ltd.

Rajasthan High Court · (2020) 01 RAJ CK 0025

Code Of Criminal Procedure, 1973 — Section 200, 482Negotiable Instruments Act, 1881 — Section 138

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High Courts16 Jan 2020Disposed Of

Anju Rani And Ors Vs State And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0024

Code Of Criminal Procedure, 1973 — Section 439

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High Courts16 Jan 2020Disposed Of

Narani Suthar And Ors Vs State And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439

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High Courts16 Jan 2020Allowed

Bharat Kumar And Ors Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0022

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 381

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High Courts16 Jan 2020Allowed

Birbal @ Virendra And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 342, 365, 392, 395, 411, 414

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High Courts16 Jan 2020Allowed

Bheru Lal Dangi And Ors Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341

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High Courts16 Jan 2020Dismissed

Salim Mohammed @ Rafique Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0019

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 27

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High Courts16 Jan 2020Dismissed

Rupendra Singh Vs Saroj

Rajasthan High Court · (2020) 01 RAJ CK 0018

Indian Succession Act, 1925 — Section 372Code Of Civil Procedure, 1908 — Order 7 Rule 11

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High Courts15 Jan 2020Allowed

Chhoti Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0386

Code Of Criminal Procedure, 1973 — Section 313, 437AIndian Penal Code, 1860 — Section 302, 309

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High Courts15 Jan 2020Allowed

Sharfududin And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0385

Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 4, 25, 27Code Of Criminal Procedure, 1973 — Section 161, 313, 437A

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High Courts15 Jan 2020Allowed

Mangi Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0384

Code Of Criminal Procedure, 1973 — Section 313, 437AIndian Penal Code, 1860 — Section 302

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High Courts15 Jan 2020Dismissed

Loola @ Basheer And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0383

Indian Penal Code, 1860 — Section 302, 304, 307, 341Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27

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High Courts15 Jan 2020Dismissed

Rajasthan Housing Board And Ors Vs Suraj Devi

Rajasthan High Court · (2020) 01 RAJ CK 0382

Legal Services Authority Act, 1987 — Section 22(B)

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