High Courts15 Jan 2020Partly Allowed
Subodh Kumar Jain Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0381
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 340 of 2,241
High Courts15 Jan 2020Dismissed
General Manager, Tilam Sangh, Kota Project, Kota Vs Rambabu Saxena
Rajasthan High Court · (2020) 01 RAJ CK 0380
Industrial Disputes Act, 1947 — Section 33(2)(b)Constitution Of India, 1950 — Article 226
High Courts15 Jan 2020Allowed
Chavala And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0379
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324Code Of Criminal Procedure, 1973 — Section 313 437A
High Courts15 Jan 2020Dismissed
Nirmala Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0378
Indian Penal Code, 1860 — Section 120B, 166A, 217Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Section 21, 22
High Courts15 Jan 2020Dismissed
M/s Atlas Alloys (I) Pvt. Ltd. And Ors Vs Punjab National Bank And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0377
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18Constitution Of India, 1950 — Article 226, 227
High Courts15 Jan 2020Dismissed
M/s Grand Batteries Pvt. Ltd. Vs Bank Of Baroda And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0376
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18Constitution Of India, 1950 — Article 226, 227
High Courts15 Jan 2020Disposed Of
Mangi Lal @ Birdhi Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0375
Indian Penal Code, 1860 — Section 34, 302, 304, 323Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2020Dismissed
Kanta Devi Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0017
Rajasthan Compassionate Appointment Of Dependent Of Deceased Government Servant Rules, 1996 — Rule 2(c)
High Courts15 Jan 2020Disposed Of
Jyoti Nagla Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0016
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts15 Jan 2020Dismissed
Manju Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0015
High Courts15 Jan 2020Dismissed
Ravindra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0014
Rajasthan Municipalities (Safai Employees Services) Rules, 2012 — Rule 17
High Courts15 Jan 2020Dismissed
Ashok Kumar And Ors Vs Prakash Chandra Soni
Rajasthan High Court · (2020) 01 RAJ CK 0013
Code Of Civil Procedure, 1908 — Order 9 Rule 14, Order XVI Rule 6, Order XVI Rule 7, Order XVI Rule 14
High Courts15 Jan 2020Allowed
Gagandeep Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0012
Constitution Of India, 1950 — Article 226
High Courts15 Jan 2020Disposed Of
Nirmlesh Shekawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0011
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts15 Jan 2020Allowed
Akshay Kumar Khatri Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0010
Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 9AConstitution Of India, 1950 — Article 14
High Courts15 Jan 2020Disposed Of
Lalita Swami And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0009
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts15 Jan 2020Allowed
Rajni Khatun Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0008
High Courts15 Jan 2020Partly Allowed
Roopa Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 147, 148, 149, 307, 308, 323, 325, 341
High Courts15 Jan 2020Allowed
Gyatri Devi And Ors Vs Harish Kumar
Rajasthan High Court · (2020) 01 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 323, 337, 406, 498A
High Courts15 Jan 2020Dismissed
Gaurav Bhansali Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 406, 498A