High Courts15 Jan 2020Dismissed
Subhash Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 341 of 2,241
High Courts15 Jan 2020Allowed
Piyush Jain And Ors Vs Uoi, Through Central Bureau Of Investigation
Rajasthan High Court · (2020) 01 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts15 Jan 2020Allowed
Manoj @ Shankar Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0002
Indian Penal Code, 1860 — Section 148, 149, 302, 341Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 15Code Of Criminal Procedure, 1973 — Section 389
High Courts15 Jan 2020Dismissed
Secretary, Krishi Upaj Mandi Samiti Hanumangarh Junction Vs Ashvani Kumar
Rajasthan High Court · (2020) 01 RAJ CK 0001
Agriculture Produce Market Act, 1961 — Section 28(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2020Allowed
Harkesh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0374
Indian Penal Code, 1860 — Section 363, 366A, 376, 506Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6, 17, 18Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts10 Jan 2020Dismissed
Dr. Kanwardeep Randhaw Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0373
Code Of Criminal Procedure, 1973 — Section 311
High Courts10 Jan 2020Allowed
Viram Chand @ Bhawani Shankar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0372
Indian Penal Code, 1860 — Section 323, 341, 354, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts10 Jan 2020Dismissed
Malti Kumawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0371
Rajasthan Panchayati Raj Act, 1994 — Section 38, 39
High Courts10 Jan 2020Allowed
Chetan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0370
Indian Penal Code, 1860 — Section 344, 363, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts10 Jan 2020Allowed
Noor Salam @ Banti Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0369
Indian Penal Code, 1860 — Section 376DProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts09 Jan 2020Dismissed
Verender Singh Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0368
Rajasthan Compassionate Appointment Of Dependents Of Deceased Government Servants Rules, 1996 — Rule 6(1), 6(2), 10(6)Constitution Of India, 1950 — Article 14, 16
High Courts09 Jan 2020
Jhalawar Nursing College Vs State Of Rajasthan & Others
Rajasthan High Court · (2020) 01 RAJ CK 0367
High Courts09 Jan 2020Dismissed
Umrao Singh Thirawat Vs Civil Judge J D and Judicial Magistrate, Viratnangar, District Jaipur And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0366
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10(2)
High Courts09 Jan 2020Allowed
Nandram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0365
Prevention Of Adulteration Act, 1954 — Section 7, 16Code Of Criminal Procedure, 1973 — Section 200, 203, 401(2)
High Courts09 Jan 2020Dismissed
Devkaran Vs Ghasi And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0364
Evidence Act, 1872 — Section 65
High Courts09 Jan 2020Dismissed
Union Bank Of India And Ors Vs Nand Lal Sanwlani
Rajasthan High Court · (2020) 01 RAJ CK 0363
High Courts09 Jan 2020Disposed Of
Hanumaan Sharan Vs Meera Meena And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0362
Constitution Of India, 1950 — Article 227
High Courts09 Jan 2020Dismissed
Sushila Tank Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0361
Rajasthan Panchayati Raj Act, 1994 — Section 38(1)(b)Rajasthan Panchayati Raj Rules, 1996 — Rule 183, 184(4)(d)
High Courts09 Jan 2020Dismissed
Ram Singh Vs Jagdish And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0360
Limitation Act, 1963 — Section 5Rajasthan Tenancy Act, 1955 — Section 42
High Courts09 Jan 2020Dismissed
Deedar Devi Vs Jhabarmal Sheshma
Rajasthan High Court · (2020) 01 RAJ CK 0359
Dowry Prohibition Act, 1961 — Section 4, 9Hindu Marriage Act, 1955 — Section 13(1)(i-a)Indian Penal Code, 1860 — Section 323, 406, 498A