High Courts09 Jan 2020Dismissed
Indian Oil Corporation Limited Vs President, Rajasthan Indian Oil Corporation Karamchari Sangh And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0358
Constitution Of India, 1950 — Section 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 342 of 2,241
High Courts08 Jan 2020Dismissed
Bhupendra Kumar Gupta Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0357
Indian Penal Code, 1860 — Section 406, 420
High Courts08 Jan 2020Dismissed
Sandeep And Ors Vs Sanju And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0356
Hindu Marriage, Act, 1955 — Section 24, 26Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts08 Jan 2020
Hari Shankar Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0355
Companies Act, 2013 — Section 267Code Of Criminal Procedure, 1973 — Section 374, 389(1), 482Indian Penal Code, 1860 — Section 306, 498A
High Courts08 Jan 2020Dismissed
Rajasthan State Pollution Control Board Vs Ajeet Kumar
Rajasthan High Court · (2020) 01 RAJ CK 0354
Industrial Disputes Act, 1947 — Section 11A, 25F, 25G
High Courts08 Jan 2020Disposed Of
Adhiraj Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0353
Constitution Of India, 1950 — Article 226(3)
High Courts07 Jan 2020Allowed
Union Of India Vs Rahul Kumar Sharma And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0352
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2020Allowed
Bhartiya Paryatan Vikas Nigam Limited And Ors Vs Dinesh Chandra Sharma And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0351
Industrial Disputes Act, 1947 — Section 11AConstitution Of India, 1950 — Article 136, 226
High Courts06 Jan 2020Dismissed
Mukesh Vs Sumitra And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0350
Code Of Criminal Procedure, 1973 — Section 91, 482
High Courts06 Jan 2020Dismissed
Merajuddin Vs S.D. Gems
Rajasthan High Court · (2020) 01 RAJ CK 0349
Code Of Criminal Procedure, 1973 — Section 91Evidence Act, 1872 — Section 123, 124
High Courts06 Jan 2020Dismissed
Jaipal Singh Vs State Of Rajasthan And Anr
Rajasthan High Court · (2020) 01 RAJ CK 0348
Indian Penal Code, 1860 — Section 143, 149, 307, 308, 217, 323, 325, 341, 504Code Of Criminal Procedure, 1973 — Section 190, 200, 482Code Of Civil Procedure, 1908 — Section 217
High Courts06 Jan 2020Dismissed
Gulab Vs Ramu Ram And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0347
Evidence Act, 1872 — Section 65Code Of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 14Constitution Of India, 1950 — Article 227
High Courts06 Jan 2020Allowed
Director General, Central Industrial Security Force, North And Ors Vs Vishram Meena No. 140405633 Asi/exe (Ut)
Rajasthan High Court · (2020) 01 RAJ CK 0346
Indian Penal Code, 1860 — Section 120B, 420Central Industrial Security Force Rules, 2001 — Rule 25(2)
High Courts06 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Rajesh Kumar Meena And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0345
Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts06 Jan 2020Dismissed
M/s Arafat Petrochemicals Pvt. Ltd. Vs M/s. J.K. Synthetics Majdoor Union And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0344
Industrial Disputes Act, 1947 — Section 18, 18(3)(c)
High Courts04 Jan 2020Dismissed
Bhagwan Sahai And Anr Vs State Of Rajasthan And Anr
Rajasthan High Court · (2020) 01 RAJ CK 0343
Code Of Criminal Procedure, 1973 — Section 70(2), 164Indian Penal Code, 1860 — Section 376(1), 377
High Courts04 Jan 2020Disposed Of
Neeraj Agarwal Vs Umashanker Sharma And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0342
Code Of Criminal Procedure, 1973 — Section 446Negotiable Instruments Act, 1881 — Section 143A
High Courts04 Jan 2020Allowed
Neeraj Agarwal Vs Vimlesh Kumar Sain And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0341
Negotiable Instruments Act, 1881 — Section 138Negotiable Instrument (Amendment) Act, 2018 — Section 143A, 143A(5)
High Courts04 Jan 2020Disposed Of
Hemraj Vs Chief Executive Officer And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0340
High Courts04 Jan 2020Dismissed
State Of Rajasthan And Anr Vs Surendralata Mathur
Rajasthan High Court · (2020) 01 RAJ CK 0339
Limitation Act, 1963 — Section 5