High Courts03 Jan 2020Dismissed
Fakruddin Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0338
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 343 of 2,241
High Courts03 Jan 2020Dismissed
State Of Rajasthan Vs Ghasi Lal
Rajasthan High Court · (2020) 01 RAJ CK 0337
Indian Penal Code, 1860 — Section 302, 376, 382, 404Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jan 2020Allowed
Technofab Engineering Limited Vs Government Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0336
High Courts03 Jan 2020
Kamlesh Kumar Jangid And Ors Vs District Collector, District Dousa Raj. And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0335
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 18, 20Constitution Of India, 1950 — Article 226, 227
High Courts03 Jan 2020Allowed
Ratanlal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0334
Rajasthan Petroleum Product (Licensing And Control) Order, 1979 — Section 3(1)Essential Commodities Act, 1955 — Section 3, 7Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts03 Jan 2020Disposed Of
Shyam Sunder Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0333
Limitation Act, 1963 — Section 5
High Courts03 Jan 2020Disposed Of/ Dismissed
Prasad And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0332
Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304, 323, 448Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jan 2020Allowed
Madhu Arora And Ors Vs Rajasthan High Court And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0307
Rajasthan High Court Staff Service Rules, 2002 — Rule 3Constitution Of India, 1950 — Article 14, 16
High Courts02 Jan 2020Allowed
Jethmal Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0306
Code Of Criminal Procedure, 1973 — Section 439, 446Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 326, 447
High Courts02 Jan 2020Disposed Of
Jethmal Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0305
Rajasthan General Clauses Act,1955 — Section 15Constitution Of India, 1950 — Article 243O, 243K
High Courts02 Jan 2020Disposed Of
Swai Singh And Anr Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0304
Rajasthan General Clauses Act,1955 — Section 15Constitution Of India, 1950 — Article 243O, 243K
High Courts02 Jan 2020Partly Allowed
Kartar son of Hari Singh And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0058
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 324Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section161, 313
High Courts02 Jan 2020Dismissed
State of Rajasthan Vs Shiv Singh And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0057
Indian Penal Code, 1860 — Section 148, 302, 379
High Courts02 Jan 2020Dismissed
State of Rajasthan Vs Moolya S/o Bhama And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0056
High Courts20 Dec 2019Allowed
Juhar Khan @ Jahar Khan @ Jahur Khan Vs State of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0099
Rajasthan Forest Act, 1953 — Section 52C, 52(4)Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Dec 2019Allowed
Laxmi Narayan Jat Vs State of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0098
Rajasthan Forest Act, 1953 — Section 52C, 52(4)Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Dec 2019Disposed Of
Poonam Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0097
High Courts17 Dec 2019Allowed
Vishnu Bishnoi And Ors Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0113
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18(C)Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Dec 2019Dismissed
State of Rajasthan And Ors Vs Abdul Hameed And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0112
High Courts17 Dec 2019Disposed Of
Fateh Mohd And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0111
Rajasthan Panchayati Raj Act, 1994 — Section 2(xiii), 9, 10, 12(2), 101Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 3, 3(4), 4