High Courts16 Jan 2020Disposed Of
Kamlesh Meena Vs Director, Secondary Education, Bikaner, Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0395
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 338 of 2,241
High Courts16 Jan 2020Disposed Of
Sushma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0394
Constitution Of India, 1950 — Article 226
High Courts16 Jan 2020Dismissed
Narsi Lal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0393
Rajasthan Panchayati Raj Act, 1994 — Section 19(gg)Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts16 Jan 2020Dismissed
Reena And Ors Vs Nandkishore And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0392
High Courts16 Jan 2020Dismissed
Jagdish Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0391
Rajasthan Panchayati Raj Act, 1994 — Section 19Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80Constitution Of India, 1950 — Artile 226
High Courts16 Jan 2020Dismissed
Om Prakash Vs B.m. Bhamu Managing Director/chief Executive And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0390
High Courts16 Jan 2020Dismissed
Suresh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0389
Indian Penal Code, 1860 — Section 302, 323, 324Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jan 2020Allowed
Mst.Prem Kanwar Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0388
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts16 Jan 2020Dismissed
Vidhyadhar Sunda And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0387
Rajasthan Tenancy Act, 1955 — Section 42, 88, 188, 232Rajasthan Land Revenue Act, 1956 — Section 82, 232
High Courts16 Jan 2020Dismissed
Mohammed Zakir Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0043
High Courts16 Jan 2020Disposed Of
Ugam Bai Mali Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0042
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Jan 2020Dismissed
Sangam India Ltd. Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0041
Rajasthan Value Added Tax, Act, 2003 — Section 17, 33, 87Rajasthan Value Added Tax Rules, 2006 — Rule 27Constitution Of India, 1950 — Article 226, 227
High Courts16 Jan 2020Disposed Of
Manjula Dangi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0040
High Courts16 Jan 2020
Nitesh Kumar Vs Union Of India And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0039
Constitution Of India, 1950 — Article 226
High Courts16 Jan 2020Disposed Of
Raju Ram Binjarniya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0038
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Jan 2020Dismissed
Sudha Chauhan Vs Central Administrative Tribunal, Jodhpur Bench, Jodhpur. And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0037
Administrative Tribunals Act, 1985 — Section 21
High Courts16 Jan 2020
Hadman Ram Sankhi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0036
High Courts16 Jan 2020Dismissed
Phosphate India Pvt. Ltd. And Ors Vs Union Bank Of India And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0034
Securitization And Reconstruction Of Financial Assests & Enforcement Of Security Interest Act, 2002 — Section 13, 13(4), 14, 17Constitution Of India, 1950 — Article 226
High Courts16 Jan 2020Disposed Of
Ishwar Lal Meena Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0033
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21