High Courts24 Jan 2020Dismissed

Shyam Sunder Singhvi And Ors Vs Union Of India And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0326

Code Of Criminal Procedure, 1973 — Section 70(2), 204, 391, 397, 401, 451, 482Prevention Of Money Laundering Act, 2002 — Section 2(u), 2(v), 2(1)(u), 3, 4, 45(1) , 50Indian Penal Code, 1860 — Section 120-B, 409
High Courts24 Jan 2020Allowed

Mukhtiyar Vs State of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0189

Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)Indian Penal Code, 1860 — Section 323, 451Probation of Offenders Act, 1907 — Section 4
High Courts24 Jan 2020Partly Allowed

Badan Singh Vs State of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0188

Indian Penal Code, 1860 — Section 354, 354B, 452Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Jan 2020Allowed

Nirmal Choudhary Vs State, Through P.p.

Rajasthan High Court · (2020) 01 RAJ CK 0186

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120-B, 201, 323, 411, 413, 414, 417, 467, 468, 471, 472, 482
High Courts24 Jan 2020Allowed

Pannalal Vs State of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0185

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 192, 193, 420, 467, 468Negotiable Instruments Act, 1881 — Section 138
High Courts24 Jan 2020Allowed

Neeta Vs State of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0183

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts24 Jan 2020Allowed

Vasu Ram Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0182

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts24 Jan 2020Dismissed

Shankar Lal Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0181

Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2020Allowed

Sandeep Kumar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0179

Indian Penal Code, 1860 — Section 34, 366, 366A, 376(2)(i), 376DProtection of Children from Sexual Offences (POCSO) Act, 2012 — Section 5G, 6Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(2)(5)