High Courts28 Jan 2020Allowed

Mobin @ Bobin Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0246

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 143, 307, 376(D)Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Jan 2020Dismissed

Irfan Khan Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0245

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(6), 14A(2)Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Jan 2020Allowed

Naresh Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0244

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Jan 2020Dismissed

Ramswaroop Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0243

Indian Penal Code, 1860 — Section 34, 307, 323, 353, 427Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Jan 2020Allowed

Bhura Ram @ Aman Dahiya Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0242

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 25, 29, 67Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Jan 2020Allowed

Shekh Kamal Hasan And Ors Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0240

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 370Juvenile Justice (Care & Protection Of Children) Act, 2015 — Section 75, 79
High Courts28 Jan 2020Allowed

Ravindra Singh Vs State, Through PP

Rajasthan High Court · (2020) 01 RAJ CK 0239

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 328, 363, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4
High Courts28 Jan 2020Allowed

Prem Sagar Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0238

Indian Penal Code, 1860 — Section 120B, 201, 302, 379, 380Information Technology Act, 2000 — Section 66, 66BCode Of Criminal Procedure, 1973 — Section 439
High Courts28 Jan 2020Allowed

Rajunath Vs State

Rajasthan High Court · (2020) 01 RAJ CK 0237

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 18, 29Code Of Criminal Procedure, 1973 — Section 439